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Madras High Court judgments, 2003

2,075 judgments · page 102 of 104

High Courts13 Jan 2003Dismissed

Sankar Vs The State

Madras High Court · (2004) 1 LW(Cri) 76

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324
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High Courts13 Jan 2003Allowed

Selvaraj Vs D. Prathap

Madras High Court · (2003) 01 MAD CK 0084

Criminal Procedure Code, 1973 (CrPC) — Section 468, 469(1), 470(1)Penal Code, 1860 (IPC) — Section 406, 420, 500
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High Courts10 Jan 2003Dismissed

S. Indrakumari Vs S. Subbaiah

Madras High Court · (2003) 1 CTC 259 : (2003) 1 DMC 668 : (2003) 1 LW 723 : (2003) 2 MLJ 148 : (2003) 3 RCR(Civil) 426

Family Courts Act, 1984 — Section 19
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High Courts10 Jan 2003Allowed

H. Naina Mohamed Vs R. Gokul

Madras High Court · (2003) 3 LW 143 : (2003) 1 MLJ 747

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14, 14(1), 15, 15(1), 15(2)
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