High Courts01 Jan 2002Allowed
G. Vasantha Pai and A.N. Jagannatha Rao Vs Gandhinagar Cooperative House Construction Society Ltd. and Gandhinagar Education Society
Madras High Court · (2002) 3 LW 116
Civil Procedure Code, 1908 (CPC) — Order 36 Rule 1
COURT ARCHIVE
Madras High Court judgments, 2002
2,342 judgments · page 118 of 118
High Courts01 Jan 2002
Commissioner of Income Tax Vs Smt. G.A. Samanthakamani
Madras High Court · (2002) 125 TAXMAN 424
Income Tax Act, 1961 — Section 143(2), 22(1), 246, 249, 249(4)