High Courts12 Jan 2000Partly Allowed
Sankaranarayana C. Vs Management of Sree Ganapathy Mills Ltd. and Another
Madras High Court · (2000) 2 LLJ 1216 : (2000) WritLR 540
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Madras High Court judgments, 2000
1,130 judgments · page 56 of 57
High Courts12 Jan 2000Dismissed
Tamil Nadu State Transport Corporation Vs Employees' Provident Fund Tribunal and Others
Madras High Court · (2002) 2 LLJ 1160
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 14B, 6
High Courts12 Jan 2000Dismissed
Assistant Commissioner Executive Officer, Arulmigu Vana Badrakaliamman Temple Vs T. Kumaresan and Others
Madras High Court · (2000) 01 MAD CK 0020
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 21, 55, 55(1)
High Courts11 Jan 2000
M.V. Suresh Reddy and Another Vs Indian Bank
Madras High Court · (2002) 111 CompCas 525
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 1
High Courts11 Jan 2000Dismissed
Management of New Jayalakshmi Vilas Vs Joint Commissioner of Labour (A.A. under Payment of Gratuity Act) and Another
Madras High Court · (2000) 87 FLR 399 : (2000) 2 LLJ 785
Payment of Gratuity Act, 1972 — Section 2(1), 7(4)
High Courts10 Jan 2000
A. Vinayagam and 3 others Vs Dr. Subash Chandran and another
Madras High Court · (2000) 2 ALD(Cri) 150 : (2000) 3 CivCC 320 : (2001) 103 CompCas 569 : (2000) CriLJ 1579 : (2000) 1 CTC 225 : (2000) 1 LW(Cri) 461 : (2000) 3 RCR(Criminal) 4
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 150, 2, 200, 203, 468Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts07 Jan 2000
National Insurance Co., Ltd., Vs Sundar Raj and 2 others
Madras High Court · (2000) 1 ACC 452 : (2001) ACJ 1685 : (2000) 1 CTC 521
Motor Vehicles Act, 1988 — Section 110, 96
High Courts07 Jan 2000
Raja Mohammed Vs V.D. Murugesan
Madras High Court · (2000) 1 CTC 386 : (2000) 2 LW 191
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 151Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2), 16, 25, 6
High Courts07 Jan 2000
S. Jayakumar and Another Vs Tamil Chelvi and Others
Madras High Court · (2002) ACJ 288 : (2000) 2 MLJ 382
High Courts06 Jan 2000Dismissed
Management, Church of South India Vs Edith Peter and Another
Madras High Court · (2000) 2 LLJ 1341
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts06 Jan 2000
South India Hotels and Restaurants Assn. (Regd) Vs The Secretary Prohibition and Excise Department, Government of Tamil Nadu and another
Madras High Court · (2000) 1 CTC 393 : (2001) 1 LW 655 : (2001) WritLR 157
Constitution of India, 1950 — Article 226, 265Madras Prohibition Act, 1937 — Section 17C, 17D, 53, 54
High Courts06 Jan 2000Dismissed
T.N. Narayanasamy Vs N. Govindaraj
Madras High Court · (2000) 01 MAD CK 0009
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 25
High Courts06 Jan 2000Dismissed
N. Dakshinamoorthy Vs Alphonsea Celestine Kamala Benjamine
Madras High Court · (2000) 01 MAD CK 0008
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(e)
High Courts05 Jan 2000Dismissed
Ganapathy Subramaniam J. Vs Canara Bank and Another
Madras High Court · (2000) 3 LLJ 813
Constitution of India, 1950 — Article 226, 300A
High Courts05 Jan 2000Dismissed
C. Purushothaman and Others Vs The Registrar High Court
Madras High Court · (2000) 01 MAD CK 0076
Constitution of India, 1950 — Article 14Government of India Act, 1935 — Section 241(2)Madras High Court Service Rules, 1955 — Rule 6
High Courts05 Jan 2000Dismissed
Britannia Industries Ltd. Vs Regional Director, Employees' State Insurance Corporation
Madras High Court · (2001) 90 FLR 661 : (2001) 2 LLJ 357
Employees State Insurance Act, 1948 — Section 40, 85B
High Courts05 Jan 2000Dismissed
Gordon Woodroffe Ltd. Vs Regional Commissioner, Employees Provident Fund
Madras High Court · (2002) 2 LLJ 653
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Industrial Disputes Act, 1947 — Section 12(3)
High Courts04 Jan 2000Dismissed
Radhakrishnan P.N. and Others Vs Governor, Reserve Bank of India and Others
Madras High Court · (2000) 3 LLJ 861
Reserve Bank of India (Pension) Regulations, 1990 — Regulation 3(3)Reserve Bank of India (Staff) Regulations, 1948 — Regulation 26, 26(4)
High Courts04 Jan 2000Dismissed
Jagannathan V.B. Vs State Bank of India and Another
Madras High Court · (2001) 3 LLJ 572
High Courts04 Jan 2000Dismissed
Management of Thanjavur Textiles Ltd. Vs P.O., I Additional Labour Court and Another
Madras High Court · (2000) 2 LLJ 1015
Industrial Disputes Act, 1947 — Section 11A