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Madras High Court judgments, 2000

1,130 judgments · page 52 of 57

High Courts03 Feb 2000

P. Soundarya Vs Income Tax Officer

Madras High Court · (2001) 249 ITR 77

Foreign Exchange Regulation Act, 1973 — Section 39Income Tax Act, 1961 — Section 119(2), 132, 132(4), 136, 215Penal Code, 1860 (IPC) — Section 120B, 139, 193, 195, 196
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High Courts02 Feb 2000Dismissed

Lakshmidas Ved Vs Parag Mawani

Madras High Court · (2000) 02 MAD CK 0081

Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(a)(iii), 13(1)(g), 23, 25Transfer of Property Act, 1882 — Section 106
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High Courts01 Feb 2000

Srinivasa Iyer Vs Dakshinamurthi

Madras High Court · AIR 2000 Mad 388 : (2000) 1 CTC 616 : (2000) 3 LW 362

Easements Act, 1882 — Section 52Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2Transfer of Property Act, 1882 — Section 105
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