High Courts21 Dec 2000Dismissed
Alwar Chettiar etc. Vs Natarajan Pillai and Others etc.
Madras High Court · AIR 2001 Mad 151 : (2001) 1 MLJ 238
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 2000
1,130 judgments · page 2 of 57
High Courts21 Dec 2000
Pandian Roadways Corporation Ltd. Vs Presiding Officer, Principal Labour Court
Madras High Court · (2001) 2 LLJ 287 : (2000) 2 MLJ 721
Industrial Disputes Act, 1947 — Section 11A
High Courts21 Dec 2000Allowed
Publisher, Sport star Magazine Vs Girish Sharma
Madras High Court · (2001) CriLJ 1863 : (2001) 1 LW(Cri) 285
Constitution of India, 1950 — Article 19, 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 406, 482Prevention of Insults to National Honour Act, 1971 — Section 2
High Courts21 Dec 2000Dismissed
Divakaran, P.R. Vs Presiding Officer, Principal Labour Court and Another
Madras High Court · (2001) 2 LLJ 6
Industrial Disputes Act, 1947 — Section 2A
High Courts21 Dec 2000
Amalorpava Mary Ammal (Died) and Others Vs S. Gopalarathinam
Madras High Court · (2001) 1 MLJ 282
High Courts21 Dec 2000
U. Palani Vs The Registrar, Annamalai University and Another
Madras High Court · (2001) 1 LW 643 : (2001) 1 MLJ 340
High Courts20 Dec 2000
Commissioner of Income Tax Vs Marco Brandolin
Madras High Court · (2001) 169 CTR 453 : (2001) 249 ITR 43 : (2001) 116 TAXMAN 768
Income Tax Act, 1961 — Section 195
High Courts20 Dec 2000
Tamil Nadu Small Industries Development Corporation Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 250 ITR 695
Income Tax Act, 1961 — Section 147
High Courts20 Dec 2000
Commissioner of Income Tax Vs Soft Beverages P. Ltd. Soft Beverages P. Ltd. Vs Commissioner of Income Tax
Madras High Court · (2001) 249 ITR 552
Income Tax Act, 1961 — Section 263
High Courts20 Dec 2000
Commissioner of Income Tax Vs Chemical Holdings Ltd.
Madras High Court · (2001) 169 CTR 339 : (2001) 249 ITR 540
Income Tax Act, 1961 — Section 36(1), 37, 37(3), 57, 80AA
High Courts20 Dec 2000Allowed
Devakumar L.M.V., Senior Manager, Canara Bank, District Co-ordinator Vs General Manager, Canara Bank and Another
Madras High Court · (2001) 1 LLJ 358
Canara Bank Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 12(1), 24
High Courts19 Dec 2000Dismissed
The Commissioner, Vhennimalai Panchayat Union Vs Sidhanatha Textiles Pvt. Ltd.
Madras High Court · AIR 2001 Mad 153 : (2001) WritLR 300
Tamil Nadu Panchayats Act, 1958 — Section 160
High Courts19 Dec 2000
St. Xavier's Educational Trust Vs Manonmaniam Sundaranar University and Others
Madras High Court · (2000) 12 MAD CK 0077
High Courts19 Dec 2000
Commissioner of Income Tax Vs National Engineering Co. (Madras) Pvt. Ltd.
Madras High Court · (2001) 251 ITR 764
Income Tax Act, 1961 — Section 37(2B)
High Courts19 Dec 2000
Commissioner of Income Tax Vs S.I. Paripushpam
Madras High Court · (2001) 249 ITR 550
Income Tax Act, 1961 — Section 271(1)
High Courts19 Dec 2000
Mathuraivelan Pillai Vs The District Collector Dindigul Mannar Thirumalai District, Dindigul and another
Madras High Court · (2001) 1 LW 713 : (2001) 1 MLJ 645
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 — Section 4(2)
High Courts19 Dec 2000Dismissed
Abdul Latif Vs Kurshid John Begum and 2 others
Madras High Court · (2000) 12 MAD CK 0015
High Courts19 Dec 2000
State Industries Promotion Corporation of Tamil Nadu Vs Thiru Arooran Sugars Limited and Others
Madras High Court · (2001) 1 MLJ 469
High Courts18 Dec 2000Allowed
M. Cauverry Ammal Vs The State of Tamil Nadu
Madras High Court · (2000) 12 MAD CK 0121
Tamil Nadu General Sales Tax Act, 1959 — Section 24, 24(4), 24ATransfer of Property Act, 1882 — Section 100, 11, 3
High Courts18 Dec 2000Dismissed
Purushothaman Vs The Head Master and Correspondent Sacred Heart High School
Madras High Court · (2000) 12 MAD CK 0118
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17