COURT ARCHIVE

Madras High Court judgments, 2000

1,130 judgments · page 13 of 57

High Courts10 Nov 2000

T. Bahthur Hussain Vs The State Government of Tamil Nadu and 2 others

Madras High Court · (2000) 11 MAD CK 0065

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 2, 3, 3(1), 8Constitution of India, 1950 — Article 166, 22(5)Customs Act, 1962 — Section 111, 132, 135, 77

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High Courts10 Nov 2000

KR. Ayyavoo Servai Vs N. Sethu and Another

Madras High Court · (2001) 1 MLJ 219

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High Courts09 Nov 2000

Commissioner of Income Tax Vs Thanthai Periyar Transport Corporation Ltd.

Madras High Court · (2001) 248 ITR 632

Income Tax Act, 1961 — Section 32, 37

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High Courts09 Nov 2000Allowed

S.G. Agarwala Vs Mrs. Zeevar Sultan Khaleeli

Madras High Court · (2000) 11 MAD CK 0020

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)(i), 11, 4, 5

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High Courts09 Nov 2000

P.R. Gunasekaran Vs The Commissioner, Prohibition and Excise, The District Collector and The Deputy Commissioner, Prohibition and Excise

Madras High Court · (2000) 11 MAD CK 0015

Tamil Nadu Liquor (Retail Vending) Rules, 1989 — Rule 14, 14(2), 14(3), 18, 19(2)

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High Courts08 Nov 2000Dismissed

Muthy Velu and Another Vs G. Kannammal and 4 others

Madras High Court · (2000) 11 MAD CK 0111

Transfer of Property Act, 1882 — Section 122, 123, 126

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High Courts08 Nov 2000

Commissioner of Income Tax Vs Vijaya and Suresh Combines Vijaya and Suresh Combines Vs Commissioner of Income Tax

Madras High Court · (2002) 172 CTR 528 : (2001) 252 ITR 255 : (2002) 125 TAXMAN 721

Income Tax Act, 1961 — Section 35B, 35B(1)Income Tax Rules, 1962 — Rule 9A

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High Courts08 Nov 2000

Commissioner of Income Tax Vs M.F.C. Industries Pvt. Ltd.

Madras High Court · (2001) 248 ITR 249

Income Tax Act, 1961 — Section 104, 104(1), 104(2)

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High Courts08 Nov 2000

Vedaranyeswaraswami Devasthanam Vs A.C. Dharma Devi and Others

Madras High Court · (2000) 11 MAD CK 0018

Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 15

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High Courts07 Nov 2000

Devi and 6 others Vs K. Jayaraman (Cavetor)

Madras High Court · (2001) 1 MLJ 231

Limitation Act, 1963 — Section 5

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High Courts07 Nov 2000

S. Sushma Vs State and 4 others

Madras High Court · (2000) 4 CTC 720

All India Council for Technical Education Act, 1987 — Section 23(1)Constitution of India, 1950 — Article 162, 226

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High Courts07 Nov 2000

P.V. Atchuthan Vs The Balussery Benefit Chit Fund (Pvt.) Ltd. and Another

Madras High Court · (2001) 1 MLJ 229

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts07 Nov 2000Dismissed

K.V.S. Salammal and Others Vs Debt Recovery Tribunal and Another

Madras High Court · (2001) 106 CompCas 691

Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31

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High Courts07 Nov 2000

The Trustees of the Port of Madras Vs Nizam Paper and Board Mills Limited

Madras High Court · (2000) 11 MAD CK 0061

Major Port Trusts Act, 1963 — Section 120, 42, 43

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High Courts07 Nov 2000Dismissed

Suyambu Vs State

Madras High Court · (2001) CriLJ 1577

Penal Code, 1860 (IPC) — Section 279, 304

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High Courts07 Nov 2000

Arumugha Gounder and Others Vs Smt. Palaniammal and Others

Madras High Court · (2001) 1 LW 167 : (2001) 1 MLJ 15

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2

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High Courts06 Nov 2000Dismissed

S. Sridharan Vs Union of India (UOI)

Madras High Court · (2000) 11 MAD CK 0137

Land Acquisition Act, 1894 — Section 4(1), 5A, 6

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High Courts06 Nov 2000

Combined Engineering Industries and Agencies (P) Ltd. Vs Income Tax Officer and Others

Madras High Court · (2001) 165 CTR 131

Income Tax Act, 1961 — Section 119(2)(b)

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High Courts06 Nov 2000

Commissioner of Income Tax Vs Neyveli Lignite Corporation Ltd.

Madras High Court · (2001) 248 ITR 611

Income Tax Act, 1961 — Section 263, 80J

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High Courts06 Nov 2000

The Association of Managements Private Colleges Vs The Government of Tamil Nadu and another

Madras High Court · (2000) 4 CTC 641 : (1998) 2 MLJ 676

Constitution of India, 1950 — Article 162Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 11(4), 15, 16, 17University Grants Commission Act, 1956 — Section 14

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