High Courts03 Feb 1997
Jagadeesan D. Vs Tamil Nadu Water Supply and Drainage Board and Another
Madras High Court · (1997) 2 LLJ 1024 : (1997) 2 MLJ 87
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1997
1,665 judgments · page 77 of 84
High Courts03 Feb 1997
Commissioner of Income Tax Vs English Electric Co. of India Ltd.
Madras High Court · (1997) 02 MAD CK 0088
Income Tax Act, 1961 — Section 28
High Courts03 Feb 1997
Union of India Vs Indrol Lubricants and Specialities Ltd.
Madras High Court · (1999) 106 ELT 29
Central Excises and Salt Act, 1944 — Section 11BCustoms Act, 1962 — Section 27
High Courts02 Feb 1997Dismissed
S. Mohan Sambasivam Vs The Commissioner of Prohibition and Excise, Chepak, Madras-5 and 2 others
Madras High Court · (1998) 1 CTC 573 : (1998) 1 LW 576
Constitution of India, 1950 — Article 226Tamil Nadu Liquor (Retail Vending) Rules, 1989 — Rule 13, 32Transfer of Property Act, 1882 — Section 106
High Courts31 Jan 1997
The South India Viscose Ltd., Sirumugam, Coimbatore Vs Employees' State Insurance Corporation
Madras High Court · (1997) 01 MAD CK 0126
Employees State Insurance Act, 1948 — Section 2(22), 45A
High Courts31 Jan 1997Allowed
T.S. Krishnamoorth Vs Mercury Chemicals and Another
Madras High Court · (1997) 1 CTC 507 : (1997) 1 LW 588
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 11, 13(4), 2(0), 24A(2)
High Courts31 Jan 1997
The Assistant Director of Horticulture Division, Anna Pannai, and another Vs Andi and another
Madras High Court · (1998) ACJ 48 : (1997) 2 LLJ 568 : (1997) 1 MLJ 613
Workmens Compensation Act, 1923 — Section 12
High Courts31 Jan 1997
Century Chemicals and Oils Pvt. Ltd. Vs Esther Maragatham and others
Madras High Court · (1999) ACJ 1191 : (1997) 2 CTC 166
Workmens Compensation Act, 1923 — Section 12(1)
High Courts31 Jan 1997
Ganesh Agencies and Another Vs O.R. Abdul Rahim and Another
Madras High Court · (1997) 1 LW 845 : (1997) 2 MLJ 149
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10ALimitation Act, 1963 — Section 5
High Courts31 Jan 1997
Indira Cotton Mills (P) Limited Vs The Commissioner of Income Tax and Others
Madras High Court · (1997) 3 CTC 415
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 154, 215Income Tax Rules, 1962 — Rule 41
High Courts31 Jan 1997
Velayutham Pillai Vs Health Inspector, Nanguneri
Madras High Court · (1997) 1 LW(Cri) 231
High Courts30 Jan 1997
M.S.D. Thenraja Vs Executive Officer and Another
Madras High Court · (1997) 2 CTC 507 : (1997) 3 LW 109
Cantonments Act, 1924 — Section 27, 28Cantonments Electoral Rules, 1945 — Rule 4, 47, 5, 6Constitution of India, 1950 — Article 226
High Courts30 Jan 1997Allowed
Ramzanhaw Thaikkal Mosque and Others Vs The Asst. Settlement Officer, Thiruvannamalai and Others and Tamil Nadu Wakf Board
Madras High Court · (1997) 01 MAD CK 0082
High Courts30 Jan 1997
Commissioner of Income Tax Vs Bush Boake Allen (India) Ltd
Madras High Court · (1997) 226 ITR 919
Income Tax Act, 1961 — Section 147, 28, 32, 36(1)
High Courts30 Jan 1997
Appadurai Vs State
Madras High Court · (1997) 2 ALT(Cri) 276 : (1997) CriLJ 2349
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts30 Jan 1997
Arjunan and etc. Vs State By Inspector of Police
Madras High Court · (1997) 2 ALT(Cri) 104 : (1997) CriLJ 2327 : (1997) 1 CTC 524 : (1997) 1 LW(Cri) 252 : (1997) 4 RCR(Criminal) 597
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357, 357(3)Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 100, 103, 300, 302, 304
High Courts29 Jan 1997
Commissioner of Income Tax Vs J. Stead and Co. P. Ltd.
Madras High Court · (1998) 234 ITR 730
Income Tax Act, 1961 — Section 139(1), 139(2), 254(1), 271(1), 271(1)
High Courts29 Jan 1997Dismissed
State of Tamil Nadu Vs Blue Mountain Hosieries
Madras High Court · (2003) 133 STC 80
Tamil Nadu General Sales Tax Act, 1959 — Section 31Tamil Nadu General Sales Tax Rules, 1959 — Rule 52, 52(1)
High Courts29 Jan 1997
Lakshmi Machine Works Limited Vs L.M.W. Workers Union
Madras High Court · (1997) 1 LW 630 : (1997) 1 MLJ 348
High Courts29 Jan 1997
Commissioner of Income Tax Vs Haridoss Purushothamdoss
Madras High Court · (1998) 234 ITR 711
Income Tax Act, 1961 — Section 49, 55(2)