High Courts21 Jul 1989
Valliammal Vs Kamalambal and 8 others
Madras High Court · (1990) 2 DMC 574 : (1990) 1 LW 461
Constitution of India, 1950 — Article 14Hindu Marriage Act, 1955 — Section 11, 12, 16, 16(3), 5
COURT ARCHIVE
Madras High Court judgments, 1989
576 judgments · page 12 of 29
High Courts21 Jul 1989
Poomani Vs Tuticorin Thermal Power Project
Madras High Court · (1990) ACJ 794 : AIR 1990 Mad 372
Motor Vehicles Act, 1939 — Section 110B, 2(18)
High Courts21 Jul 1989
Valliammal Vs Kamalambal and Others
Madras High Court · (1990) 2 MLJ 307
Hindu Marriage Act, 1955 — Section 16, 16(3)
High Courts20 Jul 1989
National Insurance Company Ltd. Vs V.S.R. Kumaresan and Others
Madras High Court · (1990) ACJ 873 : (1989) 2 MLJ 120
High Courts20 Jul 1989
National Insurance Co. Ltd., Madras Vs V.S.R. Kumaresan and others
Madras High Court · (1990) ACJ 873 : AIR 1991 Mad 3
Motor Vehicles Act, 1939 — Section 110B, 48, 93, 94, 95
High Courts18 Jul 1989
Brooke Bond India Ltd., 9. Shakespeare Sarani, Calcutta 700071 Vs Balaji Tea (India) Pvt. Ltd., 84, Samra Colony, Raipur 492001
Madras High Court · (1989) 07 MAD CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2(1), 151Copyright Act, 1957 — Section 62, 62(1), 62(1), 62(2), 62(2)
High Courts17 Jul 1989
Assistant Collector of Customs (Imports) Vs Sundaram Textiles
Madras High Court · (1990) 25 ECC 392 : (1989) 25 ECR 470 : (1989) 44 ELT 464
High Courts13 Jul 1989Allowed
Arulandam and Another Vs State
Madras High Court · (1990) 2 ACC 264 : (1991) ACJ 977
Penal Code, 1860 (IPC) — Section 304A
High Courts12 Jul 1989
Sathyakumar Estates (P) Ltd. Vs The Assistant Settlement Officer and Others
Madras High Court · (1989) 2 MLJ 295
High Courts12 Jul 1989
D.A. Dubier Vs The Collector of Madras
Madras High Court · (1990) 1 LW 164 : (1990) 2 MLJ 365
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 3A(2)
High Courts11 Jul 1989
United India Insurance Co. Ltd. Vs Lakshmi and others
Madras High Court · (1990) ACJ 390
Motor Vehicles Act, 1939 — Section 95(1)
High Courts11 Jul 1989
United India Insurance Co. Ltd., Salam Vs Lakshmi and others
Madras High Court · AIR 1990 Mad 108 : (1989) 2 LW 212
Motor Vehicles Act, 1939 — Section 95(1)
High Courts11 Jul 1989
Raj Leathers Vs The Secretary to Govt. Home Ministry, N. Delhi and another
Madras High Court · AIR 1990 Mad 320
Constitution of India, 1950 — Article 226
High Courts11 Jul 1989
K. Govindaraj Vs Central Board of Excise and Customs
Madras High Court · (1990) 25 ECC 395 : (1990) 45 ELT 220
Constitution of India, 1950 — Article 226
High Courts10 Jul 1989Allowed
Sivakumar Transports Vs Mani alias Palaniswamy and Others
Madras High Court · (1990) 1 ACC 146 : (1990) ACJ 836
Motor Vehicles Act, 1988 — Section 95
High Courts10 Jul 1989
The Commissioner, Hindu Religious and Charitable Endowments and Another Vs E.K. Sethuramalingam Pillai
Madras High Court · (1989) 2 LW 282 : (1989) 2 MLJ 202
High Courts10 Jul 1989
Union of India Vs Asia Tobacco Co. Ltd.
Madras High Court · (1992) 38 ECC 209 : (1990) 50 ELT 29 : (1992) 196 ITR 318
Central Excise Rules, 1944 — Rule 8
High Courts07 Jul 1989Allowed
Dhatchayani and Others Vs I.G. Transports and Others
Madras High Court · (1990) 1 ACC 150 : (1990) ACJ 850
High Courts06 Jul 1989
R. Venkatesa Konar Vs Ryhana Bi and Others
Madras High Court · (1989) 2 LW 194 : (1989) 2 MLJ 117
High Courts06 Jul 1989
R. Venkatesa Konar Vs Ryhena Bi and others
Madras High Court · AIR 1990 Mad 196
Partition Act, 1893 — Section 4