Limitation Act, 1963 — Section 23, 5Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 23, 23(1)(a)Tamil Nadu Civil Courts Act, 1873 — Section 30

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High Courts13 Oct 1988

Muthu Vs State

Madras High Court · (1990) ACJ 530

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 112, 116, 215, 86Penal Code, 1860 (IPC) — Section 304A, 338

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High Courts13 Oct 1988

In Re: N.P. Ganesan

Madras High Court · (1988) 10 MAD CK 0019

Penal Code, 1860 (IPC) — Section 279, 304

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High Courts12 Oct 1988

Kuppusamy Naicker Vs Lakshmana Gounder and Another

Madras High Court · AIR 1989 Mad 270 : (1989) 1 LW 171

Civil Procedure Code, 1908 (CPC) — Section 96

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High Courts12 Oct 1988

Smt. Shenbagavalliammal Vs Authorised Officer, Land Reforms

Madras High Court · (1989) 2 LW 289 : (1989) 2 MLJ 168

Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961 — Section 3(19)Transfer of Property Act, 1882 — Section 53A

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High Courts12 Oct 1988

Narasimhan Vs Balammal

Madras High Court · (1988) 10 MAD CK 0007

Specific Relief Act, 1963 — Section 19, 28, 30

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High Courts11 Oct 1988

The Tamil Nadu Hotels Association Vs State of Tamil Nadu and Others

Madras High Court · (1989) 74 STC 250

Income Tax Act, 1961 — Section 153Tamil Nadu General Sales Tax Act, 1959 — Section 20

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High Courts10 Oct 1988

D. Shanmugam Vs State of Tamil Nadu and Another

Madras High Court · (1988) 10 MAD CK 0014

Constitution of India, 1950 — Article 226Tamil Nadu Entertainments Tax Act, 1939 — Section 4, 4(1), 5

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High Courts07 Oct 1988Allowed

State Bank of India Vs N. Sathiah and etc.

Madras High Court · AIR 1989 Mad 279

Contract Act, 1872 — Section 176

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High Courts07 Oct 1988

K.A.M. Mappillai Mohideen Vs P.K.K. Shamsudeen and Others

Madras High Court · (1988) 2 LW 425 : (1989) 1 MLJ 14

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High Courts07 Oct 1988

State Bank of India Vs N. Sathiah and Others

Madras High Court · (1989) 1 LW 329 : (1989) 1 MLJ 338

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