High Courts29 Nov 1988
Syeda Zehera Jabeen Vs S. Padmanabhan and Another
Madras High Court · (1989) 1 LW 112 : (1988) 2 MLJ 423
COURT ARCHIVE
Madras High Court judgments, 1988
553 judgments · page 3 of 28
High Courts29 Nov 1988
Vellore Central Co-Operative Bank Ltd. Vs Industrial Tribunal, Madras and Others
Madras High Court · (1989) 58 FLR 924 : (1989) 2 LLJ 453
Industrial Disputes Act, 1947 — Section 10(1)Payment of Bonus Act, 1965 — Section 2(8), 6
High Courts28 Nov 1988
Arokiadoss Vs The Deputy Commissioner of Police, Law and Order (South), Madras-8 and The Commissioner of Police, Madras-8
Madras High Court · (1989) LW(Cri) 204
High Courts28 Nov 1988
S. Balakrishnan Vs A. Rathinam
Madras High Court · (1989) 1 LW 125 : (1989) 1 MLJ 379
High Courts28 Nov 1988
R. Sathyamoorthy and another Vs R. Rukwnani and others
Madras High Court · (1988) 11 MAD CK 0010
Trusts Act, 1882 — Section 20, 34
High Courts28 Nov 1988Dismissed
R. Sathyamurthi and another Vs R. Rukmani and others
Madras High Court · (1988) 11 MAD CK 0006
Trusts Act, 1882 — Section 20, 32, 34
High Courts25 Nov 1988Allowed
R. Krishnamurthy and R. Lakshmipathy Vs M.P. Raja and R. Selvaraj
Madras High Court · (1988) 11 MAD CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 251, 482
High Courts25 Nov 1988Allowed
C. Kadarkarai Vs Commissioner of Wealth Tax
Madras High Court · (1989) 42 TAXMAN 42
Finance Act, 1968 — Section 2(6)(d)Income Tax Act, 1961 — Section 80J(4), 80J(4)(iii)Wealth Tax Act, 1957 — Section 5(1)(xxii), 5(1)(xxxi), 5(1)(xxxii)
High Courts24 Nov 1988
Sundaram Finance Corporation and Another Vs Regional Commissioner, Employees Provident Fund and Others
Madras High Court · (1989) 1 MLJ 356
High Courts24 Nov 1988
Sudarsan Finance Corporation, Madras Vs Regional Commissioner, Employees' Provident Fund, Madras and Others
Madras High Court · (1990) 1 LLJ 598 : (1989) 1 LW 585 : (1989) 1 LW 291
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)
High Courts24 Nov 1988
Chinnadurai Vs State and Pandia Nadar alias Ramasamy Nadar
Madras High Court · (1988) 11 MAD CK 0004
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 302
High Courts22 Nov 1988
Savani Transport (P) Limited Vs M. Jamal Mohammed
Madras High Court · (1989) 1 LW 172 : (1989) 1 MLJ 211
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4(1), 4(5)(a)
High Courts22 Nov 1988Allowed
Krishnamoorthi and Balasubramaniam Vs State
Madras High Court · (1989) LW(Cri) 415
Penal Code, 1860 (IPC) — Section 302, 324
High Courts22 Nov 1988
Thanthi Trust Vs Income Tax Officer
Madras High Court · (1989) 75 CTR 1 : (1989) 177 ITR 307
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 12A, 132(5), 139, 142, 143(2)
High Courts21 Nov 1988Dismissed
State by Public Prosecutor Vs Arumugan and 12 Others
Madras High Court · (1988) 11 MAD CK 0032
Arms Act, 1959 — Section 25, 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 35, 392Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1988
Hindustan Metal Rolling Mills Vs Kandaswamy Chettiar and Another
Madras High Court · (1989) 1 LW 538 : (1989) 2 MLJ 108
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Constitution of India, 1950 — Article 227
High Courts18 Nov 1988Allowed
Angusami and 10 Others Vs Kaleeswaran Ambalam and State by Sub Inspector of Police, Kalaiyarkoil Police Station
Madras High Court · (1988) 11 MAD CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 173(2)
High Courts18 Nov 1988
Arulmigu Mariamman Temple Devasthanam Vs N. Subramaniam and Others
Madras High Court · (1989) 1 MLJ 129
High Courts18 Nov 1988
In Re: Sivakumar alias Kumar alias Sugumar
Madras High Court · (1988) 11 MAD CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 2(c), 293, 313, 36, 4Penal Code, 1860 (IPC) — Section 341, 379, 392, 397, 506(11)
High Courts17 Nov 1988
B.S. Ramamoorthy Vs O.S. Parasanathachary
Madras High Court · (1989) 1 LW 102 : (1988) 2 MLJ 489