High Courts24 Feb 1988
In Re : Pushpa and another
Madras High Court · (1988) 02 MAD CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 306, 306(4)(a), 397Penal Code, 1860 (IPC) — Section 201, 302, 34
COURT ARCHIVE
Madras High Court judgments, 1988
553 judgments · page 23 of 28
High Courts23 Feb 1988Allowed
Palaniammal Vs The Collector and District Magistrate, Coimbatore and The Special Commissioner and Secretary to the Govt. of Tamil Nadu, Madras 9
Madras High Court · (1988) LW(Cri) 477
Constitution of India, 1950 — Article 226Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 — Section 3(1)
High Courts23 Feb 1988
G.K. Anandan alias G. Kilianandam Vs P. Parimalam
Madras High Court · (1988) 1 MLJ 403
High Courts23 Feb 1988Allowed
M. John Basco and 18 others Vs Selvaraj
Madras High Court · (1988) 02 MAD CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482Penal Code, 1860 (IPC) — Section 147, 379, 427, 447
High Courts23 Feb 1988
G.T. Venkataswamy Reddy Vs The State Transport Authority and Others
Madras High Court · (1988) 02 MAD CK 0001
Motor Vehicles Act, 1939 — Section 57(8)
High Courts22 Feb 1988
Commissioner of Income Tax Vs K. Govindarajulu (Decd.) By Legal Representatives, G. Sri Hari and Others
Madras High Court · (1988) 173 ITR 112
Income Tax Act, 1961 — Section 256(1), 27, 60, 61, 62
High Courts19 Feb 1988
Shanti Swarup Vs Collector of Customs
Madras High Court · (1989) 39 ELT 29
Customs Act, 1962 — Section 135, 135(1), 45, 50
High Courts19 Feb 1988
P. Latha Vs Thiruthangal Major Town Panchayat
Madras High Court · (1988) 02 MAD CK 0060
High Courts19 Feb 1988
P. Raju Vs Commercial Tax Officer, Godown Assessment Circle, Madras-1 and Others
Madras High Court · (1989) 72 STC 122
Tamil Nadu General Sales Tax Act, 1959 — Section 21(2B), 21(2C)
High Courts19 Feb 1988
Simpson and Co. Ltd. (By Executive Director (Finance) and Secretary), Madras Vs Assistant Commissioner of Police, Adyar, Madras and Others
Madras High Court · (1989) 1 LLJ 293
High Courts19 Feb 1988
Rashid Leathers (P.) Ltd. Vs Super Fine Skin Traders
Madras High Court · (1990) 68 CompCas 684
Companies Act, 1956 — Section 433
High Courts18 Feb 1988Dismissed
K. Krishnamurthi Vs The Govt. of Tamil Nadu and Others
Madras High Court · AIR 1989 Mad 102
Constitution of India, 1950 — Article 166(3), 21
High Courts18 Feb 1988
Trinite Modestine Vs Jayaseeli Lagrave and Others
Madras High Court · (1988) 2 LW 113 : (1988) 1 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1A, 107
High Courts17 Feb 1988
Saroja Ravindran Vs Commissioner of Wealth-tax
Madras High Court · (1988) 70 CTR 1 : (1989) 177 ITR 302
Wealth Tax Act, 1957 — Section 5(1), 5(1A)
High Courts17 Feb 1988
Commissioner of Income Tax Vs K. Kr. Rm. Swaminathan Chettiar
Madras High Court · (1988) 02 MAD CK 0020
Contract Act, 1872 — Section 62Income Tax Act, 1961 — Section 28, 36
High Courts16 Feb 1988
Commissioner of Income Tax Vs Gani Silk Palace
Madras High Court · (1988) 171 ITR 373
Income Tax Act, 1961 — Section 147
High Courts16 Feb 1988
L.G. Balakrishnan and Others Vs Commissioner of Wealth-tax
Madras High Court · (1988) 69 CTR 110 : (1988) 173 ITR 266
Income Tax Act, 1961 — Section 13, 13(2), 13(3), 156, 271(1)Wealth Tax Rules, 1957 — Rule 1D
High Courts16 Feb 1988
Commissioner of Gift-tax Vs Kuppulakshmi Ammal
Madras High Court · (1988) 171 ITR 464
Gift Tax Act, 1958 — Section 4(1)Transfer of Property Act, 1882 — Section 118
High Courts16 Feb 1988
Prasanna Kumar Vs Dhanalaxmi and Others
Madras High Court · (1988) 02 MAD CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 112, 114, 120, 120B, 34
High Courts15 Feb 1988
Nanjappan Vs Cauvery Gounder (Purchaser) and Another
Madras High Court · (1989) 1 MLJ 480
Presidency Towns Insolvency Act, 1909 — Section 68