High Courts18 Dec 1972
Commissioner of Income Tax Vs Meccano Floorings (P.) Ltd.
Madras High Court · (1974) ILR (Mad) 583 : (1973) 92 ITR 352
Income Tax Act, 1922 — Section 23A
COURT ARCHIVE
Madras High Court judgments, 1972
578 judgments · page 2 of 29
High Courts18 Dec 1972
Narayana Thevar Vs Arantangi Panchayat Union Council and Another
Madras High Court · (1973) 86 LW 603 : (1973) 2 MLJ 326
Tamil Nadu Panchayats Act, 1958 — Section 115
High Courts18 Dec 1972
Sivathi Ammal Vs Arulayee Ammal and Others
Madras High Court · (1973) 86 LW 560 : (1973) 2 MLJ 323
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts15 Dec 1972
The Secretary of the North Arcot District Co-operative Supply and Marketing Society Vs Philo Josephine
Madras High Court · (1973) 86 LW 438 : (1973) 2 MLJ 284
Tamil Nadu Co-operative Societies Act, 1961 — Section 73
High Courts15 Dec 1972
S.V. Ramaswamy Poosari and Another Vs The Deputy Commissioner, Hindu Religious and Charitable Endowments and Others
Madras High Court · (1973) 86 LW 271 : (1973) 1 MLJ 320
Constitution of India, 1950 — Article 226Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 116, 26, 26(1)(b), 26(4), 26(6)
High Courts15 Dec 1972
Deivasigamani Udayar Vs Rajarani Ammal
Madras High Court · AIR 1973 Mad 369 : (1973) 86 LW 209 : (1973) 1 MLJ 383
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Adoptions and Maintenance Act, 1956 — Section 18Penal Code, 1860 (IPC) — Section 494
High Courts15 Dec 1972
S.N. Sudalaimuthu Chettiar Vs Assistant Controller of Estate Duty
Madras High Court · (1974) 94 ITR 192
Estate Duty Act, 1953 — Section 61
High Courts15 Dec 1972
Engineers International Vs C. Hanumantha Raju and Others C. Sakkubai and Others Vs Engineers International and Another
Madras High Court · (1973) ILR (Mad) 62 : (1978) 87 LW 16 : (1974) 1 MLJ 37
High Courts13 Dec 1972
S. Chenniappa Mudaliar Vs Commissioner of Income Tax
Madras High Court · (1974) 95 ITR 618
Taxation Laws (Continuation and Validation of Recovery Proceedings) Act, 1964 — Section 3(1)
High Courts13 Dec 1972
Chinnaswamy Thevar Vs Election Commissioner (District, Munsif) and Others
Madras High Court · (1974) 1 MLJ 198
Tamil Nadu Panchayats (Conduct of Election of President of Village Panchayat) Rules, 1970 — Rule 14
High Courts12 Dec 1972
M.R. Prakasam and Others Vs Tahsildar
Madras High Court · (1974) 97 ITR 235
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63Income Tax (Certificate Proceedings) Rules, 1962 — Rule 62, 63Income Tax Act, 1961 — Section 222
High Courts11 Dec 1972
K.A. Mathialagan and Others Vs The Governor of Tamil Nadu and Others
Madras High Court · AIR 1973 Mad 198 : (1972) ILR (Mad) 458 : (1973) 86 LW 340
Constitution of India, 1950 — Article 163(1), 174, 174(2), 212(1), 212(2)Government of India Act, 1935 — Section 50, 9
High Courts08 Dec 1972
N.S. Ramanathan Vs B. Ratnavelu and Another
Madras High Court · AIR 1973 Mad 391 : (1973) 86 LW 256 : (1973) 1 MLJ 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 106
High Courts08 Dec 1972
S. Doraiswami and Others Vs The Accountant-General and Others
Madras High Court · (1973) 2 MLJ 43
Constitution of India, 1950 — Article 148 (1)Government of India Act, 1915 — Section 96D(1)Government of India Act, 1919 — Section 96(1)
High Courts08 Dec 1972
M. Varadarajulu Vs Income Tax Officer, Hundi Circle II, Madras
Madras High Court · (1974) 97 ITR 476
Income Tax Act, 1961 — Section 147, 148
High Courts08 Dec 1972
Muthuswamy and Another Vs V. Venugopalan
Madras High Court · AIR 1973 Mad 339 : (1973) ILR (Mad) 643 : (1973) 86 LW 105 : (1973) 1 MLJ 351
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 41 Rule 4
High Courts08 Dec 1972
M. Varadarajulu Vs Income Tax Officer
Madras High Court · (1974) 97 ITR 474
Income Tax Act, 1961 — Section 147, 148
High Courts07 Dec 1972
Sivasankara Pillai and Others Vs Ponnuswami Nadar and Others
Madras High Court · AIR 1973 Mad 450 : (1973) 86 LW 337 : (1973) 2 MLJ 122
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 18 Rule 5, Order 18 Rule 6, Order 26 Rule 10, Order 26 Rule 11Evidence Act, 1872 — Section 138, 80, 91Madras City Tenants Protection Act, 1922 — Section 9
High Courts06 Dec 1972
A. Vimalan Vs Commissioner of Gift-tax
Madras High Court · (1974) 94 ITR 21
Gift Tax Act, 1958 — Section 2
High Courts06 Dec 1972
Late P. Appavoo Pillai (by A. Vimalan) Vs Commissioner of Wealth-tax
Madras High Court · (1972) 12 MAD CK 0053
Wealth Tax Act, 1957 — Section 4(4)