High Courts13 Jun 1972
T.S. Govindarajan Vs State of Tamil Nadu and Another
Madras High Court · (1973) 30 STC 376
Madras General Sales Tax Act, 1939 — Item 15(I)
COURT ARCHIVE
Madras High Court judgments, 1972
578 judgments · page 18 of 29
High Courts13 Jun 1972
Sri Krishna Tiles and Potteries (Madras) Private Ltd. Vs Commissioner of Income Tax
Madras High Court · (1972) ILR (Mad) 373 : (1973) 90 ITR 439
Income Tax Act, 1922 — Section 10, 10(2), 10(4A)Income Tax Act, 1961 — Section 40
High Courts13 Jun 1972
In Re: P. Rayappa Goundar
Madras High Court · (1972) 2 MLJ 389
Essential Commodities Act, 1955 — Section 7(1)(a)(ii)
High Courts26 May 1972
In Re: Marappa Gounder
Madras High Court · (1973) CriLJ 1044
Penal Code, 1860 (IPC) — Section 302
High Courts10 May 1972
Rajabu Fathima Buhari and Another Vs S.V. Ramakrishna Mudaliar and Others
Madras High Court · AIR 1973 Mad 70 : (1972) 85 LW 755
Transfer of Property Act, 1882 — Section 69
High Courts10 May 1972
Far East Steamship Line, Vladivostok and U.S.S.R. and Others Vs The Union of India
Madras High Court · AIR 1973 Mad 169 : (1972) 85 LW 807
Civil Procedure Code, 1908 (CPC) — Section 19, 20Supreme Court of Judicature (Consolidation) Act, 1925 — Section 41
High Courts10 May 1972
Far East Steamship Line, Vladivastok U.S.S.R. and Others Vs The Union of India (UOI)
Madras High Court · (1972) ILR (Mad) 168 : (1972) 85 LW 907 : (1972) 2 MLJ 578
Civil Procedure Code, 1908 (CPC) — Section 19
High Courts05 May 1972
Arjuna Goundar and Another Vs Pillaiyar Goundar
Madras High Court · (1972) 2 MLJ 462
High Courts05 May 1972
Govindaraj Vs Uthirapathi and Another
Madras High Court · AIR 1973 Mad 286
Conduct of Elections Rules, 1961 — Rule 93Tamil Nadu Panchayats (Conduct of Election of President of Village Panchayat) Rules, 1970 — Rule 22(2), 31(5), 33, 34, 35Tamil Nadu Panchayats Act, 1994 — Section 2(1)
High Courts05 May 1972
Sakuntala Rajappa Vs K. Kamala
Madras High Court · (1972) 85 LW 896 : (1972) 2 MLJ 454
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 8(5)
High Courts28 Apr 1972Allowed
A.K. Narayanan Vs Coimbatore Municipal Council
Madras High Court · (1972) 04 MAD CK 0053
High Courts28 Apr 1972
M.L. Hanumantha Rao Vs Sri Sai Baba
Madras High Court · (1980) 93 LW 328 : (1980) 2 MLJ 507
Income Tax Act, 1922 — Section 4
High Courts26 Apr 1972
Shelat Brothers, a partnership firm of partners (a) Nanalal Harilal Shelat, (b) Someshwar Harilal Shelat and Another Vs Nanalal Harilal Shelat
Madras High Court · (1972) 85 LW 716 : (1972) 2 MLJ 315
Contract Act, 1872 — Section 70
High Courts26 Apr 1972
Shelat Brothers and Others Vs Nanalal Harilal Shelat
Madras High Court · AIR 1973 Mad 78 : (1972) 85 LW 716
Contract Act, 1872 — Section 70
High Courts26 Apr 1972
Jacob A. Chakramakkal Vs Mrs. Rosy J. Chakramakkal
Madras High Court · (1972) 85 LW 944 : (1972) 2 MLJ 520
Guardians and Wards Act, 1890 — Section 19, 25
High Courts24 Apr 1972
Ibramsa Rowther and Others Vs Sk. Meerasa Rowther and Others
Madras High Court · AIR 1972 Mad 467 : (1972) 85 LW 596
High Courts24 Apr 1972
Ibramsa Rowther and Others Vs Sheik Meerasa Rowther and Others
Madras High Court · (1972) ILR (Mad) 615 : (1972) 1 MLJ 466
High Courts21 Apr 1972
S.N. Swarnammal Vs Controller of Estate Duty
Madras High Court · (1973) ILR (Mad) 585 : (1973) 88 ITR 366
Estate Duty Act, 1953 — Section 63
High Courts21 Apr 1972
R.M. Ayyathurai Muthuraja (by L. Rs.) Vs Commissioner of Income Tax
Madras High Court · (1972) ILR (Mad) 279 : (1973) 87 ITR 449
Income Tax Act, 1961 — Section 271(1), 274(2)
High Courts21 Apr 1972
Commissioner of Gift-tax Vs Shah Mohanraj
Madras High Court · (1972) ILR (Mad) 297 : (1973) 89 ITR 129
Gift Tax Act, 1958 — Section 13(2), 15(4), 2