High Courts18 Jul 1972

H.J. Dorairaj Vs Viswanatha Rupa and Co. and Others

Madras High Court · AIR 1973 Mad 135 : (1972) ILR (Mad) 215 : (1973) 86 LW 10 : (1973) 1 MLJ 394

Civil Procedure Code, 1908 (CPC) — Section 144, 151, 152Merchant Shipping Rules — Order 40 Rule 1(2)Original Side Rules — Order 14 Rule 8