COURT ARCHIVE

Madras High Court judgments, 1968

477 judgments · page 15 of 24

High Courts26 Jun 1968

In Re: Ramaswami Gounder

Madras High Court · (1968) 2 MLJ 534

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High Courts26 Jun 1968

V.R. Sonai and Another Vs Chinniah Konar

Madras High Court · (1968) 81 LW 521 : (1969) 1 MLJ 590

Stamp Act, 1899 — Section 19

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High Courts26 Jun 1968

Rangaswami Naicker Vs Rangammal (died by proposed L.R. and Another)

Madras High Court · (1968) 81 LW 583 : (1968) 2 MLJ 610

Civil Procedure Code, 1908 (CPC) — Section 146, 47

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High Courts26 Jun 1968Dismissed

Rangaswami Naicker Vs Rangammal (died) by proposed L.R., K.R. Venkataswami Naidu

Madras High Court · AIR 1969 Mad 271

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 146, 47Succession Act, 1925 — Section 213, 57

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High Courts26 Jun 1968

Rajammal Vs Associated Transport Company and Another

Madras High Court · (1969) 82 LW 575 : (1969) 2 MLJ 620

Motor Vehicles Act, 1939 — Section 110

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High Courts25 Jun 1968

Commissioner of Income Tax Vs Janab N. Hyath Batcha Sahib

Madras High Court · (1969) ILR (Mad) 220 : (1969) 72 ITR 528

Income Tax Act, 1922 — Section 10(2)Partnership Act, 1932 — Section 14, 4

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High Courts25 Jun 1968

Public Prosecutor Vs Thangavelu Pillai

Madras High Court · (1968) 2 MLJ 531

Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(ii)

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High Courts25 Jun 1968

In Re: Babu Rao

Madras High Court · (1969) 1 MLJ 88

Penal Code, 1860 (IPC) — Section 323, 332, 99Probation of Offenders Act, 1958 — Section 12, 4

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High Courts24 Jun 1968

Commissioner of Income Tax Vs P.N.N. Bank Ltd.

Madras High Court · (1969) 39 CompCas 287 : (1969) 72 ITR 497

Appellate Tribunal Rules, 1946 — Rule 2Banking Companies Act, 1949 — Section 12Income Tax Act, 1922 — Section 23A(9), 5A(8), 61, 66(1)

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High Courts24 Jun 1968Dismissed

C.S. Nagamma Bai Vs Thangavelu Naicker

Madras High Court · (1974) ILR (Mad) 141

Evidence Act, 1872 — Section 76Madras City Tenants Protection Act, 1922 — Section 11, 2(4), 3, 9Presidency Small Cause Courts Act, 1882 — Section 41

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High Courts21 Jun 1968

V.P. Selvaraj Vs V. Narasimha Rao by Power Agent V. Sethu Rao and Another

Madras High Court · (1969) ILR (Mad) 94 : (1969) 82 LW 139 : (1969) 1 MLJ 587

Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1)(b)

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High Courts21 Jun 1968

Annamalai Mudaliar Vs Perumal and Others

Madras High Court · (1969) ACJ 76 : (1969) 82 LW 62 : (1969) 1 MLJ 335

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21

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High Courts21 Jun 1968

V. Ramaswamy Iyer Vs K. Ramakrishnayya

Madras High Court · (1969) 82 LW 482 : (1969) 2 MLJ 272

Transfer of Property Act, 1882 — Section 116

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High Courts20 Jun 1968

Commissioner of Income Tax, Madras Vs Sundaram Private Ltd.

Madras High Court · (1969) 71 ITR 273

Income Tax Act, 1922 — Section 23A

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High Courts20 Jun 1968

Kamakshi Ammal and Another Vs M.C.A.R.S. Chockalinga Thevar Firm and Others

Madras High Court · (1970) ILR (Mad) 368 : (1969) 82 LW 388 : (1969) 2 MLJ 593

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts20 Jun 1968

Venkatasami Naidu Vs Sornammal and Another

Madras High Court · (1970) ILR (Mad) 336 : (1969) 82 LW 401 : (1969) 2 MLJ 609

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts19 Jun 1968

K. Mohamed Elias and Co. and Others Vs The State of Madras and Another

Madras High Court · (1969) 23 STC 27

Central Sales Tax Act, 1956 — Section 9

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High Courts18 Jun 1968

V. Syed Hanifa Vs Muhammad Khalifulla

Madras High Court · (1968) 81 LW 592 : (1969) 1 MLJ 413

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 471

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High Courts18 Jun 1968Allowed

Vellinayagi Vs T. Subramaniam

Madras High Court · AIR 1969 Mad 479 : (1969) 82 LW 64 : (1969) 1 MLJ 334

Hindu Marriage Act, 1955 — Section 12(1), 12(2)

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High Courts17 Jun 1968

Antiseptic Employees Unit Vs The State Government of Madras and Another

Madras High Court · (1969) 2 MLJ 198

Industrial Disputes Act, 1947 — Section 10

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