High Courts13 Aug 1968
Kannaiyan and Another Vs The Assistant Collector of Central Excise and Others
Madras High Court · (1969) 2 MLJ 277
Income Tax Act, 1961 — Section 16(3)(a)
COURT ARCHIVE
Madras High Court judgments, 1968
477 judgments · page 12 of 24
High Courts13 Aug 1968
The Management of Natarajan Engineering Works Vs Govindaswami Naicker and Others
Madras High Court · (1969) 82 LW 491 : (1969) 2 MLJ 211
Industrial Disputes Act, 1947 — Section 12
High Courts13 Aug 1968Allowed
Sethu Padayachi Vs Periaswami Padayachi
Madras High Court · (1968) 08 MAD CK 0003
High Courts12 Aug 1968
Icco Engineers Vs Appellate Assistant Commissioner (Commercial Taxes-III)
Madras High Court · (1969) 1 MLJ 343
High Courts12 Aug 1968
G.R. Narasimier and Co. Vs Commissioner of Income Tax
Madras High Court · (1969) 73 ITR 257
Income Tax Act, 1922 — Section 10, 12
High Courts12 Aug 1968Allowed
Mahalakshmi Textile Mills, Pasumalai Vs Government of Madras
Madras High Court · AIR 1969 Mad 273 : AIR 1968 Mad 273 : (1969) 18 FLR 146 : (1969) 2 LLJ 133
Payment of Bonus Act, 1965 — Section 10, 34(3), 36
High Courts12 Aug 1968Allowed
Icco Engineers Vs Appellate Assistant Commissioner (Commercial Taxes) III
Madras High Court · (1969) 82 LW 25 : (1969) 23 STC 71
High Courts09 Aug 1968Dismissed
Reginald Danieal Vs Sarojam and Another
Madras High Court · AIR 1969 Mad 365 : (1968) 81 LW 613
Guardians and Wards Act, 1890 — Section 17, 19, 25
High Courts09 Aug 1968
A.S. Vethamurthy Mudaliar Vs Saroja Ammal
Madras High Court · (1969) 82 LW 700 : (1970) 1 MLJ 128
Hindu Marriage Act, 1955 — Section 13(1)(viii), 23
High Courts08 Aug 1968
Mannarswami Nattar and Others Vs C.K. Arumugha Mudaliar
Madras High Court · (1970) 2 MLJ 317
Madras Estates Land Act, 1908 — Section 50(3), 55
High Courts07 Aug 1968Allowed
S. Arunachalam Asari (died) and Others Vs Sivan Perumal Asari and Another
Madras High Court · AIR 1970 Mad 226
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 23, 47Transfer of Property Act, 1882 — Section 3, 48, 55(3), 78
High Courts07 Aug 1968
In Re: Kulandaivelu
Madras High Court · AIR 1969 Mad 408 : (1969) CriLJ 1406 : (1969) 1 MLJ 92
Penal Code, 1860 (IPC) — Section 224
High Courts06 Aug 1968
Union of India (UOI) Vs N.K.S.H. Marudappa Pandian and Others
Madras High Court · (1969) 73 ITR 147 : (1968) 81 LW 653
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 42, 44(1), 50
High Courts06 Aug 1968
Kariyan Chettiar and Another Vs T. Rangia Goundar and Another
Madras High Court · (1969) 82 LW 68 : (1969) 1 MLJ 340
High Courts06 Aug 1968
Commissioner of Expenditure Tax, Madras Vs T.S. Krishna C/o T.V.S. and Sons (P.) Ltd., Madurai
Madras High Court · AIR 1970 Mad 43 : (1970) 78 ITR 541
Expenditure Tax Act, 1957 — Section 2, 4
High Courts06 Aug 1968
Manicklal Vs Trustees of Port Trust and Others
Madras High Court · (1974) ILR (Mad) 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Companies Clauses Consolidation Act, 1845 — Section 21Limitation Act, 1963 — Article 144
High Courts05 Aug 1968
Periyaswami Padayachi Vs The Government of Madras and Others
Madras High Court · (1969) 82 LW 456 : (1969) 2 MLJ 362
Constitution of India, 1950 — Article 311
High Courts05 Aug 1968
B.R. Herman and Mohatta (India) Private Limited Vs Best and Co. Private Limited
Madras High Court · (1969) ILR (Mad) 361 : (1968) 81 LW 610 : (1969) 2 MLJ 436
Contract Act, 1872 — Section 230
High Courts02 Aug 1968Dismissed
The English Electric Company of India Limited Vs The Deputy Commercial Tax Officer, Alandur Division and Others
Madras High Court · (1969) 23 STC 32
Central Sales Tax Act, 1956 — Section 3, 4Sales of Goods Act, 1930 — Section 39, 51
High Courts02 Aug 1968
P.S. Kandaswamy Mudaliar Vs Commissioner of Income Tax
Madras High Court · (1969) ILR (Mad) 197 : (1969) 72 ITR 212
Income Tax Act, 1922 — Section 25A, 25A(1), 28(1), 3