High Courts14 Feb 1964Dismissed
T.R. Gunasekaran Vs S. Ramakrishnan and others
Madras High Court · (1964) 02 MAD CK 0035
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1964
514 judgments · page 23 of 26
High Courts14 Feb 1964
In Re: P. Ramarathnam
Madras High Court · (1965) CriLJ 285
Penal Code, 1860 (IPC) — Section 292A
High Courts14 Feb 1964Dismissed
In Re: S. Rengaswamy and Others
Madras High Court · AIR 1964 Mad 435 : (1964) ILR (Mad) 425 : (1964) 77 LW 310
Criminal Procedure Code, 1898 (CrPC) — Section 251A(2), 251A(3), 436Madras Village Panchayats Act, 1950 — Section 106
High Courts14 Feb 1964Allowed
Sambandam Pillai and Others Vs Ramaswami Naidu and Others
Madras High Court · AIR 1964 Mad 547 : (1965) ILR (Mad) 154 : (1964) 77 LW 383
Transfer of Property Act, 1882 — Section 56
High Courts14 Feb 1964Dismissed
Shunmugham and Others Vs S. Satyanarayana Prasad
Madras High Court · (1964) ILR (Mad) 354
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 14(1), 14(2)(6), 33, 33(3)
High Courts13 Feb 1964
Anusuya Transports (P) Ltd. Vs Gunasekaram Transports (P) Ltd. and Another
Madras High Court · (1965) ILR (Mad) 524
High Courts12 Feb 1964
In Re: Rupchand Fomra and Others
Madras High Court · (1964) 1 MLJ 365
Motor Vehicles Act, 1939 — Section 38(1), 42(1)
High Courts12 Feb 1964
Rupchand Fomra and Others
Madras High Court · AIR 1964 Mad 449 : (1964) CriLJ 437 : (1964) 77 LW 523
Motor Vehicles Act, 1939 — Section 112, 2(1), 2(19), 2(25), 38(1)
High Courts12 Feb 1964
Management of Gandhiban Bus Service, Chingleput Vs Presiding Officer, Labour Court and Others
Madras High Court · AIR 1965 Mad 292 : (1964) 1 LLJ 709
Minimum Wages (Madras) Rules, 1953 — Rule 22Minimum Wages Act, 1948 — Section 20Payment of Wages Act, 1936 — Section 15(2)
High Courts10 Feb 1964
Lakshmi Ammal and another Vs The Board of Revenue, Madras
Madras High Court · (1964) 02 MAD CK 0026
High Courts07 Feb 1964
Andonissamy Pillai alias Tambidorai Pillai Vs Rev. Mother Gabriel Marie
Madras High Court · (1964) ILR (Mad) 915
Penal Code, 1860 (IPC) — Section 379, 401, 406, 408, 463
High Courts07 Feb 1964
S.N. Jayarama Aiyar and Others Vs S. Rajagopalan
Madras High Court · AIR 1965 Mad 459 : (1964) ILR (Mad) 907 : (1965) 78 LW 513
Limitation Act, 1963 — Section 14, 4
High Courts07 Feb 1964Dismissed
Radhakrishnan Reddiar Vs Venkatesan Chettiar and Another
Madras High Court · AIR 1964 Mad 476 : (1964) ILR (Mad) 393 : (1964) 77 LW 247
Carriers Act, 1865 — Section 8
High Courts06 Feb 1964
M.S. Vadivelu Mudaliar and Others Vs N.S. Rajabada Mudaliar
Madras High Court · AIR 1967 Mad 175 : (1964) ILR (Mad) 832 : (1965) 78 LW 369
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Feb 1964Dismissed
K.P.R. Subbaraya Mudaliar and others Vs Nachimuthu Mudali and others
Madras High Court · (1964) ILR (Mad) 412
Constitution of India, 1950 — Article 26
High Courts05 Feb 1964Dismissed
N. Kamalammal Pillai Vs S. Chakbavabthy and Others
Madras High Court · (1964) ILR (Mad) 730
High Courts05 Feb 1964Dismissed
K.P.R. Subbaraya Mudaliar and Others Vs Nachimuthu Mudali and Others
Madras High Court · (1964) ILR (Mad) 412
Constitution of India, 1950 — Article 26Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101, 21, 6
High Courts05 Feb 1964Dismissed
Ayi Goundee and Another Vs Gabriel
Madras High Court · (1964) ILR (Mad) 728
High Courts05 Feb 1964
Maimunnissa Bibi and Others Vs M.S.N.N. Abudul Jabbar and Others
Madras High Court · AIR 1966 Mad 468 : (1965) ILR (Mad) 93 : (1966) 79 LW 103
High Courts04 Feb 1964Dismissed
B. Balakrishnan Naidu Vs The State of Madras
Madras High Court · (1966) ILR (Mad) 304
Madras Rivers Conservancy Act, 1884 — Section 17, 2