High Courts14 Dec 1964
Manian Natesan and Chandran Natesan Vs The Controller of Estate Duty, Madras
Madras High Court · AIR 1965 Mad 458 : (1965) ILR (Mad) 478 : (1965) 56 ITR 5 : (1965) 1 MLJ 339
Estate Duty Act, 1953 — Section 40
COURT ARCHIVE
Madras High Court judgments, 1964
514 judgments · page 2 of 26
High Courts14 Dec 1964
Burmah Shell Oil Storage and Distributing Co. of India Ltd. Vs State of Madras and Another
Madras High Court · AIR 1965 Mad 529 : (1965) ILR (Mad) 473 : (1965) 2 MLJ 120
Constitution of India, 1950 — Article 286(2)Madras Sales of Motor Spirit Taxation Act, 1939 — Section 3(1)
High Courts11 Dec 1964Allowed
H.H. Naeems and Co. Vs The Additional Commercial Tax Officer
Madras High Court · (1965) 78 LW 494 : (1965) 16 STC 294
High Courts11 Dec 1964
Lilly White Vs R. Munuswami
Madras High Court · AIR 1966 Mad 13 : (1965) 78 LW 467 : (1965) 1 MLJ 7
High Courts10 Dec 1964
Kumaraswami Gounder Vs The Joint Collector, Coimbatore and Others
Madras High Court · AIR 1965 Mad 431 : (1965) 78 LW 196 : (1965) 2 MLJ 375
Constitution of India, 1950 — Article 226
High Courts09 Dec 1964
Kannan Devan Hills Produce Company Limited Vs State of Madras
Madras High Court · (1966) 59 ITR 184
Constitution of India, 1950 — Article 261(1), 366(1)Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(b)Income Tax Act, 1961 — Section 2(2), 59
High Courts08 Dec 1964
Motimul Sowcar Vs Visalakshi Ammal and Others
Madras High Court · AIR 1965 Mad 432 : (1965) 78 LW 182 : (1965) 2 MLJ 371
Transfer of Property Act, 1882 — Section 41
High Courts08 Dec 1964Allowed
Rakki and Others Vs Samaiyan
Madras High Court · (1966) ILR (Mad) 427
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), Order 23 Rule 1(6), 11, 115
High Courts04 Dec 1964Dismissed
S. Kannappa Pillai and another Vs B. Venkatarathnam
Madras High Court · (1964) 12 MAD CK 0027
High Courts04 Dec 1964
Kaliammal and Another Vs Andiammal and Another
Madras High Court · AIR 1965 Mad 451 : (1965) 78 LW 271
Hindu Succession Act, 1956 — Section 14(2)
High Courts03 Dec 1964
Abdul Hamid Sahib and Others Vs Rahmat Bi
Madras High Court · AIR 1965 Mad 427 : (1965) 78 LW 179 : (1965) 2 MLJ 368
Limitation Act, 1963 — Article 60
High Courts02 Dec 1964Allowed
P. Ramachandra Sastri Vs B. Mohammad Hussain
Madras High Court · (1964) 12 MAD CK 0032
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101
High Courts01 Dec 1964Dismissed
S.R. Srinivasan and another Vs The Accommodation Controller, Madras
Madras High Court · (1964) 12 MAD CK 0028
General Clauses Act, 1897 — Section 6
High Courts01 Dec 1964
K.S. Subramania Iyer Vs Mylapore Hindu Permanent Fund Ltd.
Madras High Court · AIR 1965 Mad 484 : (1966) ILR (Mad) 381 : (1965) 78 LW 296 : (1965) 2 MLJ 140
Madras City Tenants Protection Act, 1922 — Section 12, 3, 9, 9(1)Presidency Small Cause Courts Act, 1882 — Section 41Transfer of Property Act, 1882 — Section 108
High Courts01 Dec 1964
The Commissioner of Wealth Tax, Madras Vs Sri Venkatesa Mills Ltd., Udumalpet
Madras High Court · AIR 1966 Mad 41 : (1965) ILR (Mad) 487 : (1965) 56 ITR 384 : (1965) 78 LW 273 : (1965) 1 MLJ 333
Constitution of India, 1950 — Article 133, 141Income Tax Act, 1918 — Section 51, 51(1)Income Tax Act, 1922 — Section 66
High Courts01 Dec 1964
V. Manioka Thevar Vs Star Plough Works, Melur
Madras High Court · AIR 1965 Mad 327 : (1965) 78 LW 55 : (1965) 1 MLJ 406
Patents and Designs Act, 1911 — Section 26, 29
High Courts30 Nov 1964Allowed
Marayee Ammal and Another Vs Nalluswamy by next Friend, Maternal Grand-Father, Ammayappa Gounder
Madras High Court · (1966) ILR (Mad) 323 : (1965) 2 MLJ 329
Contract Act, 1872 — Section 2Succession Act, 1925 — Section 67
High Courts30 Nov 1964
Union of India Vs Coromandel Engineering Co., Madras
Madras High Court · AIR 1965 Mad 488 : (1966) ILR (Mad) 1 : (1965) 78 LW 703
Arbitration Act, 1940 — Section 34, 4
High Courts25 Nov 1964
Shaik Kasim Vs The Superintendent of Post Offices, Chingleput Dn. and Another
Madras High Court · AIR 1965 Mad 502 : (1967) 14 FLR 86 : (1965) 1 LLJ 197 : (1965) 78 LW 433
Constitution of India, 1950 — Article 226
High Courts24 Nov 1964Dismissed
Parvathiammal Vs P.K. Govinda Panicker
Madras High Court · (1964) 11 MAD CK 0001