High Courts28 Apr 1964
Kamala Bai Vs T.R. Rathnavelu Mudaliar
Madras High Court · AIR 1965 Mad 88 : (1965) ILR (Mad) 179 : (1964) 77 LW 497
COURT ARCHIVE
Madras High Court judgments, 1964
514 judgments · page 15 of 26
High Courts27 Apr 1964
Workmen Employed in Rob Roy Estates, Coonoor Vs Presiding Officer, Labour Court, Coimbatore and Another
Madras High Court · AIR 1965 Mad 364 : (1965) ILR (Mad) 379
Industrial Disputes Act, 1947 — Section 10(1), 25
High Courts27 Apr 1964
Mohd. Ismail Khizer Hussain and Co. Vs The State of Madras and Another
Madras High Court · AIR 1965 Mad 153 : (1965) ILR (Mad) 411 : (1965) 1 LLJ 300 : (1965) 78 LW 26
Constitution of India, 1950 — Article 14, 226Tamil Nadu Factories Act, 1948 — Section 6Tamil Nadu Factories Rules, 1958 — Rule 3, 3(1)
High Courts26 Apr 1964
Sriramulu Naidu Vs The Commissioner, Coimbatore Municipality
Madras High Court · (1965) ILR (Mad) 694
Tamil Nadu District Municipalities Act, 1920 — Section 178, 179, 191, 192, 193Tamil Nadu Town Planning Act, 1920 — Section 17, 19, 19(1), 19(2), 19(3)
High Courts24 Apr 1964Dismissed
M. Kandaswamy and Another Vs N.K. Arumugam
Madras High Court · (1965) ILR (Mad) 116
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956 — Rule 4(1), 8
High Courts24 Apr 1964Dismissed
M. Kandaswamy and another Vs N.K. Arumugham
Madras High Court · (1965) ILR (Mad) 116
High Courts24 Apr 1964Dismissed
T.P. Chakravarthy Vs Union of India (UOI) and Another
Madras High Court · (1965) ILR (Mad) 372
Madras Buildings (Lease and Rent Control) Rules, 1961 — Rule 10Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 4, 4(1), 4(2), 4(3)
High Courts24 Apr 1964
Mettupalayam Coonoor Service (P) Ltd. Vs The Nilgiri Motor Transport (1947) (P.) Ltd. and Others
Madras High Court · AIR 1965 Mad 91 : (1965) ILR (Mad) 669 : (1965) 1 MLJ 248
Central Motor Vehicles Rules, 1989 — Rule 268, 269, 269(1), 269(2)Motor Vehicles Act, 1939 — Section 47(1), 48, 48(3), 57(3), 68
High Courts24 Apr 1964Dismissed
T.P. Chakravarthy Vs Union of India and another
Madras High Court · (1965) ILR (Mad) 372
High Courts22 Apr 1964Dismissed
Chinnayya Gounden Vs N.S. Krishnaswamy Iyengar
Madras High Court · (1965) ILR (Mad) 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 34 Rule 1, Order 34 Rule 5Income Tax Act, 1961 — Section 30Madras Debt Conciliation Act, 1936 — Section 14, 14(1), 14(2)
High Courts22 Apr 1964Dismissed
Natesan Transport (Pte) Ltd., Tiruchi Dt. Vs Tanjore Motor Traders (Pte) Ltd. Tanjore and another
Madras High Court · (1964) 04 MAD CK 0060
High Courts22 Apr 1964
A.C. Aiyathurai Chettiar and Another Vs Municipal Council, Kumbakonam and Others
Madras High Court · AIR 1965 Mad 519 : (1965) ILR (Mad) 598 : (1965) 78 LW 198
High Courts22 Apr 1964Dismissed
Lakshmi Ammal Vs Commissioner for Land Revenue and Civil Supplies and Another
Madras High Court · (1964) ILR (Mad) 869
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 42(2)
High Courts22 Apr 1964Dismissed
Lakshmi Ammal Vs Commissioner for Land Revenue and Civil Supplies, Office of the Board of Revenue Madras and another
Madras High Court · (1964) ILR (Mad) 869
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226
High Courts22 Apr 1964Allowed
M. Angappan and Another Vs The Deputy Commissioner, Hindu Religious and Charitable Endowments and Another
Madras High Court · (1965) ILR (Mad) 455
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 101
High Courts22 Apr 1964
Sundarajan (A.R.) Vs A.P. Challiappan and Another
Madras High Court · (1965) ILR (Mad) 97 : (1966) 1 LLJ 564
Industrial Disputes Act, 1947 — Section 25FF, 33C
High Courts21 Apr 1964Dismissed
A. Ramaswamy Jadaya Goundar and Another Vs The Regional Inspector of Municipal Councils and Local Boards and Another
Madras High Court · (1965) ILR (Mad) 405
Constitution of India, 1950 — Article 19, 31Madras Village Panchayats Act, 1950 — Section 127(2), 2, 3, 3(1)
High Courts21 Apr 1964Allowed
Tajmahal Transports (P.) Ltd. Vs The Secretary, Regional Transport Authority and Another
Madras High Court · (1965) ILR (Mad) 376
Motor Vehicles Act, 1939 — Section 62
High Courts21 Apr 1964
Ramaswami Chettiar and Another Vs Venkatammal and Others
Madras High Court · AIR 1965 Mad 193 : (1965) ILR (Mad) 41 : (1964) 77 LW 691