High Courts18 Jul 1963Dismissed

B. Sivanandy Vs P. Bhagavathyamma

Madras High Court · AIR 1964 Mad 237 : (1964) ILR (Mad) 273 : (1963) 76 LW 737

Hindu Marriage Act, 1955 — Section 23(1), 9Travancore Child Marriage Restraint Act, 1116 — Section 11