High Courts19 Oct 1953
Karumuthu Thiagaraja Chettiar, Madurai Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1954 Mad 527 : (1953) 24 ITR 593 : (1954) 1 MLJ 24
Income Tax Act, 1922 — Section 18, 18(3), 8
COURT ARCHIVE
Madras High Court judgments, 1953
337 judgments · page 4 of 17
High Courts19 Oct 1953
In Re: Dr. T.M.A. Pai
Madras High Court · AIR 1954 Mad 927 : (1954) ILR (Mad) 423 : (1954) 25 ITR 75
Income Tax Act, 1922 — Section 16, 16(1), 16(3)
High Courts09 Oct 1953Allowed
Adusumilli Gopalakrishnayya and Another Vs Parvataneni Bhosayya and Others
Madras High Court · AIR 1953 Mad 849 : (1955) ILR (Mad) 498 : (1953) 66 LW 435 : (1953) 1 MLJ 816
Civil Procedure Code, 1882 — Section 205Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 48Limitation Act, 1963 — Article 182, 182(2)
High Courts09 Oct 1953Dismissed
South India Estate Labour Relations Organisation Vs The State of Madras and Others
Madras High Court · AIR 1955 Mad 45 : (1954) ILR (Mad) 1033
General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 10, 2
High Courts08 Oct 1953Dismissed
Andhra Bank Ltd., Bhimavaram Vs D.P. Narayana Rao, Provisional Liquidator, Godavari Sugar and Refineries Ltd., Madras
Madras High Court · AIR 1955 Mad 247 : (1954) 67 LW 256 : (1954) 2 MLJ 38
Companies Act, 1913 — Section 227(2)
High Courts06 Oct 1953
Indian Leaf Tobacco Development Co. Ltd. Vs Council, Corporation of Madras
Madras High Court · AIR 1954 Mad 541 : (1954) 24 CompCas 83 : (1954) ILR (Mad) 417 : (1954) 67 LW 816 : (1954) 1 MLJ 176
Madras City Municipal Corporation Act, 1919 — Section 110, 113
High Courts06 Oct 1953Dismissed
In Re: Periaswami Goundan
Madras High Court · AIR 1954 Mad 810
Civil Procedure Code, 1882 — Section 463Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts06 Oct 1953Dismissed
R.M.S. Benjamin Vs Devadoss and Others
Madras High Court · AIR 1955 Mad 245 : (1955) ILR (Mad) 570 : (1955) 68 LW 896 : (1954) 1 MLJ 537
Madras Agriculturists Relief Act, 1938 — Section 16, 9A(10), 9A(3)Transfer of Property Act, 1882 — Section 5, 72
High Courts30 Sept 1953Dismissed
The State of Madras Vs Javali Govindappa alias Rindayya Firm and Others
Madras High Court · AIR 1954 Mad 766 : (1954) 67 LW 621
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 2, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1908 — Section 5
High Courts30 Sept 1953Dismissed
Y. Venkateswarlu Vs State of Madras
Madras High Court · AIR 1954 Mad 587 : (1954) 1 LLJ 474
Constitution of India, 1950 — Article 226, 311(2)Madras Police Standing Orders — Order 98(1)
High Courts29 Sept 1953
W.A. Beardsell and Co. Ltd., Madras Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1954 Mad 815 : (1954) ILR (Mad) 882 : (1954) 25 ITR 1 : (1954) 1 MLJ 425
Income Tax Act, 1922 — Section 4(1)
High Courts29 Sept 1953Allowed
Gonthireddi Lakshmidevi and Others Vs Jammi Rajarao and Others
Madras High Court · AIR 1955 Mad 159 : (1954) 67 LW 1126 : (1954) 2 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 2(2), 96Tamil Nadu Agriculturists Relief Act, 1938 — Section 19A, 25A
High Courts25 Sept 1953Dismissed
Hoosen Kasam Dada (India) Ltd. Vs Motilal Padampat Sugar Mills Co. Ltd.
Madras High Court · AIR 1954 Mad 845 : (1954) ILR (Mad) 855 : (1954) 67 LW 36 : (1954) 1 MLJ 434
Civil Procedure Code, 1908 (CPC) — Section 9Contract Act, 1872 — Section 23, 28
High Courts25 Sept 1953Dismissed
Bharat Bank Ltd., Madras Vs Kishinchand Chellaram
Madras High Court · AIR 1955 Mad 402 : (1954) 24 CompCas 67 : (1955) ILR (Mad) 411 : (1954) 67 LW 164 : (1954) 1 MLJ 560
Negotiable Instruments Act, 1881 (NI) — Section 131, 85(2)
High Courts24 Sept 1953
RM. P.R. Viswanathan Chettiar Vs Commr. of Income Tax, Madras
Madras High Court · AIR 1954 Mad 928 : (1955) ILR (Mad) 489 : (1954) 25 ITR 79 : (1954) 1 MLJ 390
Income Tax Act, 1922 — Section 23, 23(1), 23(3), 23(4), 29
High Courts24 Sept 1953
Mohanakrishniah Naidu Vs National Bank of India and Another
Madras High Court · (1954) 1 LLJ 136
High Courts23 Sept 1953Dismissed
Karumbayiram Pillai Annadhana Dharma Charities Nachiarkoil and Others Vs Chinnaswami Padayachi and Another
Madras High Court · AIR 1954 Mad 805 : (1954) 67 LW 88 : (1954) 1 MLJ 277
Tanjore Tenants and Pannaiyals Protection Act, 1952 — Section 2
High Courts23 Sept 1953Dismissed
D. Srinivasaiah Vs Vellore Varalakshmi Bank Ltd.
Madras High Court · AIR 1954 Mad 802 : (1954) 24 CompCas 55 : (1954) ILR (Mad) 533 : (1954) 67 LW 303 : (1954) 1 MLJ 541
Companies Act, 1913 — Section 11, 11(6)
High Courts22 Sept 1953Dismissed
Paramasiva Mudaliar of unsound mind by guardians, Dhanakoti Ammal and Another Vs D. Rangachariar
Madras High Court · AIR 1954 Mad 764 : (1954) 67 LW 138 : (1954) 1 MLJ 42
Usurious Loans Act, 1918 — Section 3, 3(1), 3(2)