High Courts22 Aug 1951
In Re: P.T. Vadivel Goundar
Madras High Court · AIR 1952 Mad 299 : (1952) 1 MLJ 69
Evidence Act, 1872 — Section 25, 26Madras Prohibition Act, 1937 — Section 4(1)
COURT ARCHIVE
Madras High Court judgments, 1951
379 judgments · page 9 of 19
High Courts21 Aug 1951Allowed
R.S. Venkataswami Naicker Vs Chinnayapuram Co-operative Stores and Another
Madras High Court · AIR 1954 Mad 188 : (1952) 65 LW 153 : (1952) 1 MLJ 8
High Courts21 Aug 1951
Sengayyan Chettiar Vs M. Rasu Chettiar
Madras High Court · AIR 1952 Mad 863 : (1952) 65 LW 162 : (1952) 1 MLJ 287
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 7, 7(3)Transfer of Property Act, 1882 — Section 107
High Courts21 Aug 1951Dismissed
C.D. Sekkilar Vs R. Krishnamoorthy
Madras High Court · AIR 1952 Mad 151 : (1951) 2 MLJ 568
Constitution of India, 1950 — Article 226
High Courts21 Aug 1951Allowed
V. Natesa Pillai Vs Central Road Traffic Board and Another
Madras High Court · AIR 1952 Mad 39 : (1951) 64 LW 860 : (1951) 2 MLJ 406
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 64
High Courts17 Aug 1951Allowed
In Re: Bandi Butchaiah
Madras High Court · AIR 1952 Mad 61 : (1951) 64 LW 874 : (1951) 2 MLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts17 Aug 1951Allowed
S.V. Sankaralinga Nadar Vs P.T.S. Ratnaswami Nadar and Others
Madras High Court · AIR 1952 Mad 389 : (1952) ILR (Mad) 508 : (1952) 65 LW 25 : (1952) 1 MLJ 44
Specific Relief Act, 1877 — Section 22, 22(1), 22(2)
High Courts14 Aug 1951Allowed
V. Ramaswami Aiyangar and Another Vs A.R.S.M.S. Sundaresan Chettiar and Others
Madras High Court · AIR 1952 Mad 25 : (1951) 64 LW 926 : (1951) 2 MLJ 523
Court Fees Act, 1870 — Article 11Succession Act, 1925 — Section 275, 276
High Courts14 Aug 1951
A. Vedachala Mudaliar Vs The State of Madras and Another
Madras High Court · AIR 1952 Mad 276 : (1951) 64 LW 882 : (1951) 2 MLJ 411
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts14 Aug 1951
In Re: N. Swaminatha Iyer and Others
Madras High Court · AIR 1952 Mad 727
Banking Companies (Amendment) Act, 1950 — Section 11Companies Act, 1956 — Section 237(1), 278(1)Criminal Procedure Code, 1898 (CrPC) — Section 196
High Courts13 Aug 1951Allowed
Nune Panduranga Rao, minor by next friend Nune Sivaiah Vs Divvala Gopala Rao and Another
Madras High Court · AIR 1952 Mad 827 : (1952) 65 LW 159 : (1952) 1 MLJ 289
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(2), 7(2)(1)
High Courts10 Aug 1951Dismissed
Nagu Thevar and Others Vs Periakaruppa Thevan
Madras High Court · AIR 1953 Mad 184 : (1952) 2 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts10 Aug 1951Dismissed
Koypathodi Moidin Kutty (died) and Others Vs A.K. Doraiswami Aiyar
Madras High Court · AIR 1952 Mad 51 : (1952) ILR (Mad) 622 : (1952) 65 LW 434 : (1951) 2 MLJ 506
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146, 48
High Courts10 Aug 1951Dismissed
T.S. Venkatanarayana Iyer Vs The State of Madras
Madras High Court · AIR 1953 Mad 888 : (1953) ILR (Mad) 655 : (1953) 1 MLJ 231
High Courts10 Aug 1951Allowed
K. Indira Bai Vs K. Venkata Sivaprasada Rao
Madras High Court · AIR 1953 Mad 461 : (1953) ILR (Mad) 245 : (1953) 66 LW 1130 : (1953) 1 MLJ 294
Evidence Act, 1872 — Section 101, 102, 103Succession Act, 1925 — Section 283(1)
High Courts09 Aug 1951Dismissed
Chinnupati Bapayya Varma Vs Thotakuru Sitaramamma and Others
Madras High Court · AIR 1954 Mad 185 : (1952) 65 LW 191
Limitation Act, 1908 — Article 61, 99
High Courts09 Aug 1951Allowed
Gadhavajhala Satyanarayanamurthi Vs Rao Saheb Y. Narayanamurthi and Others
Madras High Court · AIR 1952 Mad 106 : (1952) ILR (Mad) 535 : (1951) 64 LW 798 : (1951) 2 MLJ 333
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts09 Aug 1951
The Public Prosecutor Vs A.K. Gopalan
Madras High Court · AIR 1953 Mad 66 : (1952) 65 LW 892 : (1952) 2 MLJ 725
Civil Procedure Code, 1908 (CPC) — Section 109Constitution of India, 1950 — Article 132, 134, 134(1), 136, 226Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts08 Aug 1951
Buragada Venkatarao and Another Vs Godavarti Venkatratnam and Others
Madras High Court · AIR 1952 Mad 872 : (1952) 65 LW 501 : (1952) 2 MLJ 60
Contract Act, 1872 — Section 16Usurious Loans (Amendment) Act, 1937 — Section 3, 3(1)
High Courts07 Aug 1951Dismissed
Ayilavajjula Subbaraya Sarma Vs Chilakapati Subramanyam
Madras High Court · AIR 1952 Mad 856 : (1952) 65 LW 510 : (1952) 2 MLJ 55
Transfer of Property Act, 1882 — Section 58, 67, 68