High Courts30 Jan 1951Dismissed
Govindarajulu alias Jayaraman Vs Balu Ammal and Others
Madras High Court · AIR 1952 Mad 1 : (1951) 64 LW 689 : (1951) 2 MLJ 209
COURT ARCHIVE
Madras High Court judgments, 1951
379 judgments · page 18 of 19
High Courts29 Jan 1951Dismissed
In Re: R. Krishnaswami Reddiar
Madras High Court · AIR 1951 Mad 852(1) : (1951) 64 LW 450 : (1951) 1 MLJ 673
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts24 Jan 1951Allowed
Batcha Sahib Vs Periyanayagammal
Madras High Court · AIR 1952 Mad 163 : (1951) 64 LW 473 : (1951) 1 MLJ 690
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Transfer of Property Act, 1882 — Section 100
High Courts24 Jan 1951Allowed
Mir Mohamed Bahauddin Vs Mujee Bunnisa Begum Sahiba
Madras High Court · AIR 1952 Mad 280
Guardians and Wards Act, 1890 — Section 17, 39
High Courts23 Jan 1951Dismissed
R. Lakshmi Narasa Reddi Vs The Official Receiver, Sree Films Ltd.
Madras High Court · AIR 1951 Mad 890 : (1951) 21 CompCas 201 : (1952) ILR (Mad) 108 : (1951) 64 LW 683 : (1951) 1 MLJ 488
Companies Act, 1913 — Section 101, 101(1), 101(2), 101(3), 101(4)
High Courts22 Jan 1951
Yerram Koti Reddi Vs Nagineni Venkayya and Another
Madras High Court · AIR 1951 Mad 813 : (1952) ILR (Mad) 104 : (1951) 64 LW 301 : (1951) 1 MLJ 347
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7, Order 9 Rule 9, 141
High Courts22 Jan 1951
Gurusami Naidu alias Chinnasami Naidu Vs Villis Guruswami Naidu
Madras High Court · AIR 1951 Mad 812 : (1951) 1 MLJ 426
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 211
High Courts22 Jan 1951
Hooson Kasam Dada (India) Ltd. Vs Custodian of Evacuee Property and Others
Madras High Court · AIR 1951 Mad 876 : (1951) 21 CompCas 274 : (1951) 64 LW 454 : (1951) 1 MLJ 704
Administration of Evacuee Property Ordinance, 1949 — Section 2
High Courts22 Jan 1951Dismissed
Swaminatha Pillai Vs Balasubrahmanya Udayar
Madras High Court · AIR 1952 Mad 178 : (1951) 64 LW 333 : (1951) 1 MLJ 472
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts19 Jan 1951Dismissed
The Official Receiver of Ramanathapuram Vs P.L.S.L. Chellappa Chettiar
Madras High Court · AIR 1951 Mad 935 : (1952) ILR (Mad) 82 : (1951) 64 LW 616 : (1951) 2 MLJ 200
Provincial Insolvency Act, 1920 — Section 69, 70, 75(1)
High Courts19 Jan 1951Dismissed
Ramaiya Konar alias Ramaswami Konar, by father and guardian Natesa Konar and Another Vs Mottayya Mudaliar alias Manicka Mudaliar
Madras High Court · AIR 1951 Mad 954 : (1952) ILR (Mad) 187 : (1951) 64 LW 776 : (1951) 2 MLJ 314
Hindu Womens Right to Property Act, 1937 — Section 1, 2, 3
High Courts19 Jan 1951Dismissed
Dr. M. Krishnamoorthy Vs The State of Madras and Another
Madras High Court · AIR 1951 Mad 882 : (1951) 64 LW 436 : (1951) 1 MLJ 709
Constitution of India, 1950 — Article 226, 227, 311
High Courts18 Jan 1951
Seshagiri Aiyar Vs Valambal Ammal and Others
Madras High Court · AIR 1952 Mad 377 : (1952) 65 LW 229
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 54(2), Order 21 Rule 66(2), Order 21 Rule 67, Order 21 Rule 69(2)Limitation Act, 1963 — Article 165, 166
High Courts18 Jan 1951Dismissed
V.P. Abu Syed Sahib Vs V.P. Ahmed Mohideen Sahib
Madras High Court · AIR 1951 Mad 722 : (1951) 1 MLJ 429
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(2)
High Courts17 Jan 1951
In Re: K. Venkataratnam and Others
Madras High Court · (1951) 1 MLJ 430
Criminal Procedure Code, 1898 (CrPC) — Section 161, 161(3)
High Courts12 Jan 1951Dismissed
K.K. Rm. Muthayee Achi (died) and Another Vs A.K. Rm. S. Rm. Sabbiah Chettiar and Another
Madras High Court · AIR 1951 Mad 903 : (1951) 64 LW 479 : (1951) 1 MLJ 573
Contract Act, 1872 — Section 25, 25(3)
High Courts11 Jan 1951Allowed
K. Bhashyam Iyengar and Another Vs The Superintendent of Police, Special Branch, C.I.D. and Others
Madras High Court · AIR 1951 Mad 855 : (1951) 64 LW 299 : (1951) 1 MLJ 450
Government of India Act, 1935 — Section 175(3)
High Courts11 Jan 1951Dismissed
Mathurai Sadhu Seva Samajam Vs The Official Assignee, representing the Estate of M.K. Balakrishnier and Sons
Madras High Court · AIR 1951 Mad 875 : (1951) 64 LW 654 : (1951) 1 MLJ 548
Societies Registration Act, 1860 — Section 15, 16
High Courts11 Jan 1951Allowed
Polavarapu Venkataswarlu Vs Polavarapu Subbayya
Madras High Court · AIR 1951 Mad 910 : (1952) ILR (Mad) 150 : (1951) 64 LW 468 : (1951) 1 MLJ 580
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 1951Dismissed
Parvathathammal Vs Sivasankara Bhattar and Others
Madras High Court · AIR 1952 Mad 265 : (1951) 2 MLJ 191
Specific Relief Act, 1963 — Section 27ATransfer of Property Act, 1882 — Section 3