High Courts06 Sept 1950Dismissed

In Re: Public Prosecutor

Madras High Court · AIR 1951 Mad 716

Criminal Procedure Code, 1898 (CrPC) — Section 403, 403(2)Madras Prohibition Act, 1937 — Section 4(1), 4A
High Courts30 Aug 1950Allowed

In Re: Balasundara Pavalar

Madras High Court · AIR 1951 Mad 7 : (1951) ILR (Mad) 799 : (1942) 55 LW 1124 : (1950) 2 MLJ 616

Criminal Procedure Code, 1898 (CrPC) — Section 369, 426(1), 496