High Courts15 Nov 1950

C.P. Sarathy Vs State of Madras and Others

Madras High Court · AIR 1951 Mad 191 : (1951) 1 LLJ 148 : (1951) 64 LW 620 : (1951) 1 MLJ 527

Constitution of India, 1950 — Article 13(1), 14, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 439, 561AGovernment of India Act, 1935 — Section 107
High Courts14 Nov 1950Dismissed

In Re: Boya Chinnappa

Madras High Court · AIR 1951 Mad 760 : (1952) ILR (Mad) 973 : (1951) 64 LW 264 : (1950) 2 MLJ 766(2)

Criminal Procedure Code, 1898 (CrPC) — Section 297Evidence Act, 1872 — Section 157, 8
High Courts06 Nov 1950

In Re: K.T.K. Thangamani

Madras High Court · AIR 1951 Mad 610 : (1951) ILR (Mad) 969 : (1951) 1 MLJ 101

Madras Security Prisoners Rules, 1947 — Rule 17(2)