High Courts28 Aug 1890

R Vs R

Madras High Court · (1891) ILR (Mad) 88

Civil Procedure Code, 1908 (CPC) — Section 156
High Courts20 Aug 1890

Ramayee

Madras High Court · (1891) ILR (Mad) 398

Criminal Procedure Code, 1898 (CrPC) — Section 489