High Courts11 Mar 2025Dismissed
Mirza Murtaza Ali & Anr Vs Syed Ezaz Ali & Anr
Calcutta High Court · (2025) 03 CAL CK 0968
Constitution of India, 1950 - Article 227Waqf Act 1995 - Section 83(2)
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 73 of 3,388
High Courts11 Mar 2025Disposed Of
M/s. Shaila Motors Private Limited & Ors Vs Indian Bank & Ors
Calcutta High Court · (2025) 03 CAL CK 0967
Code of Civil Procedure, 1908 - Order 41 Rule 23, Order 41 Rule 25, Order 41 Rule 25ASecuritisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 - Section 13(4), 13(8), 17 Security Interest (Enforcement) Rules, 2002 - Rule 8, 8(5), 8(6), 8(7), 9(1), 9(7)
High Courts11 Mar 2025Dismissed
Smt. Meera Nayak & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0965
High Courts11 Mar 2025Dismissed
Rajkumar Rishi Vs State Of West Bengal
Calcutta High Court · (2025) 03 CAL CK 0964
Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 34, 302Explosive Substance Act, 1908 - Section 3, 4, 4(a), 4B
High Courts11 Mar 2025Disposed Of
Smt. Shefali Mallick, Since Deceased, Her Legal Heirs And Representatives Smt. Laxmi Mallick And Others Vs Durga Chakraborty (Rakshit), Since Deceased, Her Legal Heirs And Representatives Sri Krishnendu Chakraborty And Others
Calcutta High Court · (2025) 03 CAL CK 0963
Code of Civil Procedure, 1908 - Order 6 Rule 4Specific Relief Act, 1963 - Section 31, 31(1)Limitation Act, 1963 - Article 59, 58, 113
High Courts11 Mar 2025Allowed
MMTC Limited Vs M/s. R. Priyarelall Iron & Steel Private Limited & Anr
Calcutta High Court · (2025) 03 CAL CK 0962
Code of Criminal Procedure, 1973 - Section 256, 378(4)Negotiable Instruments Act, 1881 - Section 138, 138(b), 141Limitation Act, 1963 - Section 5
High Courts10 Mar 2025Disposed Of
M/s Noble Estates and others Vs Anjan Shaw And Another
Calcutta High Court · (2025) 03 CAL CK 0993
Code of Civil Procedure, 1908 - Order 7 Rule 10Specific Relief Act, 1963 - Section 34
High Courts10 Mar 2025Disposed Of
Sail Growth Works Vs Biswanath Singhalbabu & Ors
Calcutta High Court · (2025) 03 CAL CK 0992
Contract Labour (Regulation and Abolition) Act, 1970 - Section 2(h), 21(4)Payment of wages Act, 1936 - Section 2
High Courts10 Mar 2025Allowed
Md. Hasmat Ali & Ors Vs Government of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0989
High Courts10 Mar 2025Dismissed
United Order And Supply Co Operative Society Limited Vs Union Of India And Ors
Calcutta High Court · (2025) 03 CAL CK 0988
General Financial Rules, 2017 - Rule 151
High Courts10 Mar 2025Disposed Of
Sunbird Power Private Limited & Anr Vs State of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0987
High Courts10 Mar 2025Disposed Of
Oriental Insurance Company Limited Vs Daliya Bibi & Ors
Calcutta High Court · (2025) 03 CAL CK 0986
Motor Vehicles Act, 1988 - Section 166
High Courts10 Mar 2025Allowed
Subhas Debnath And Others Vs Alam Miya And Others
Calcutta High Court · (2025) 03 CAL CK 0977
Code of Civil Procedure, 1908 - Section 11, Order 7 Rule 11, Order 14 Rule 2, Order 14 Rule 2(1), Order 14 Rule 2(2), Order 41 Rule 11
High Courts10 Mar 2025Allowed
M/s. Noble Estates And Others Vs Anjan Shaw And Another
Calcutta High Court · (2025) 03 CAL CK 0976
Code of Civil Procedure, 1908 - Order 7 Rule 10, Order 41 Rule 11Specific Relief Act, 1963 - Section 34
High Courts10 Mar 2025Dismissed
Eastern Coalfields Limited Vs Union of India & Ors
Calcutta High Court · (2025) 03 CAL CK 0975
Industrial Dispute Act, 1947 - Section 10
High Courts10 Mar 2025Dismissed
National Bank for Agriculture & Rural Development & Ors Vs Sri Kunal Chatterjee
Calcutta High Court · (2025) 03 CAL CK 0974
Constitution of India, 1950 - Article 14National Bank For Agriculture And Rural Development (Staffs) Rules, 1982 - Rule 47(1), 47(5)
High Courts10 Mar 2025Dismissed
Jyotsna Mazumdar Vs Gouri Chakraborty @ Malakar
Calcutta High Court · (2025) 03 CAL CK 0973
Code of Civil Procedure, 1908 - Section 114, Order 47 Rule 1Specific Relief Act, 1963 - Section 16(c), 20
High Courts10 Mar 2025Dismissed
Swapan Kumar Maity And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 03 CAL CK 0972
West Bengal Highways Act, 1964 - Section 10(4)
High Courts07 Mar 2025Allowed
Biswaranjan Das @ Santu Das & Ors Vs State Of West Bengal
Calcutta High Court · (2025) 03 CAL CK 0985
, Code of Criminal Procedure, 1973 - Section 161, 313, 437AIndian Penal Code, 1860 - Section 34, 120B, 302Arms Act, 1959 - Section 25, 27
High Courts07 Mar 2025Dismissed
Asipu Mohan Rao Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0984