High Courts17 Feb 2025Dismissed
Md. Firoz Vs Assistant Commissioner, Bally Salkia Ors
Calcutta High Court · (2025) 02 CAL CK 1074
Central Goods and Services Tax Act, 2017 - Section 29(2)(e), 107
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 75 of 3,388
High Courts17 Feb 2025Allowed
Madusree Ghosh & Anr Vs State Of West Bengal And Another
Calcutta High Court · (2025) 02 CAL CK 1073
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 107, 306
High Courts17 Feb 2025Disposed Of
Sandeep Goenka Vs Yes Bank Limited And Others
Calcutta High Court · (2025) 02 CAL CK 1072
Code of Civil Procedure, 1908 - Section 9, Order 29 Rule 1, Order 39 Rule 3ASecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest (SARFAESI) Act, 2002 - Section 13(2), 13(3A), 13(4), 17, 17(2), 17(3), 34
High Courts06 Feb 2025Allowed
Enforcement Directorate Vs Shri Pritimoy Chakraborty
Calcutta High Court · (2025) 02 CAL CK 1063
Code of Criminal Procedure, 1973 - Section 306
High Courts06 Feb 2025Allowed
Saurav Chaudhuri Vs State of West Bengal & Anr
Calcutta High Court · (2025) 02 CAL CK 1062
Code of Criminal Procedure, 1973 - Section 41A, 155(2), 156(1), 161, 164, 482Indian Penal Code, 1860 - Section 120B, 153, 468, 500, 505(1)(b)
High Courts05 Feb 2025Allowed
Subhendu Naskar Vs Ramita Naskar (Ranjan)
Calcutta High Court · (2025) 02 CAL CK 1061
Constitution of India, 1950 - Article 142Indian Penal Code, 1860 - Section 406, 498A
High Courts05 Feb 2025Disposed Of
Nandita Bhattacharjee (Bagchi) Vs State Of West Bengal And Others
Calcutta High Court · (2025) 02 CAL CK 1060
High Courts05 Feb 2025Disposed Of
Kabita Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 02 CAL CK 1059
High Courts05 Feb 2025Disposed Of
Asiruddin Sk Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 02 CAL CK 1058
Constitution of India, 1950 - Article 14
High Courts05 Feb 2025Disposed Of
Dilip Ray Vs Howrah Municipal Corporation & Ors
Calcutta High Court · (2025) 02 CAL CK 1057
Howrah Municipal Corporation Act, 1980 - Section 177
High Courts05 Feb 2025Disposed Of
Rajesh Ali Khan & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 02 CAL CK 1056
High Courts31 Jan 2025Dismissed
Deshma Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1667
High Courts31 Jan 2025Dismissed
Dr. Salil Chandra Ghosh & Others Vs Dr. Swapan Soren & Others
Calcutta High Court · (2025) 01 CAL CK 1666
High Courts31 Jan 2025Dismissed
Dilip Kumar Choudhury & Ors Regional Provident Fund Commissioner, Durgapur, EPFO & Ors
Calcutta High Court · (2025) 01 CAL CK 1665
Constitution of India, 1950 - Article 32, 226
High Courts31 Jan 2025Dismissed
Dr. Salil Chandra Ghosh & Others Vs State Of West Bengal & Others
Calcutta High Court · (2025) 01 CAL CK 1664
High Courts31 Jan 2025Dismissed
Miss Natasha Sarkar & Another Vs Smt. Simla Singh & Others
Calcutta High Court · (2025) 01 CAL CK 1663
Code of Civil Procedure, 1908 - Order 7 Rule 11(b)West Bengal Court Fees Act, 1970 - Section 11Transfer of Property Act, 1882 - Section 52
High Courts31 Jan 2025Dismissed
Arnab Saha and Ors Vs State Of West Bengal & Another
Calcutta High Court · (2025) 01 CAL CK 1662
Code of Criminal Procedure, 1973 - Section 468, 468(1)(c), 473, 482Indian Penal Code, 1860 - Section 34, 406, 498ADowry Prohibition Act, 1961 - Section 4
High Courts31 Jan 2025Allowed
Pobitra Gogoi & Anr Vs State Of West Bengal And Another
Calcutta High Court · (2025) 01 CAL CK 1661
Code of Criminal Procedure, 1973 - Section 200, 204Indian Penal Code, 1860 - Section 34, 120B, 405, 406, 415, 420
High Courts31 Jan 2025Disposed Of
Pinaki Banerjee & Anr Vs State Bank Of India & Anr
Calcutta High Court · (2025) 01 CAL CK 1660
High Courts30 Jan 2025Disposed Of
Smt. Dipali Rani Sett and Another Vs Uma Rani Sett and Others
Calcutta High Court · (2025) 01 CAL CK 1673