High Courts07 Mar 2025Allowed
Mohammad Ali Molla Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0983
Management of Recognised Non-Government Institutions (aided and unaided) Rules, 1969 - Rule 28(1)(i), 28(1)(ii), 28(4)(i)
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 74 of 3,388
High Courts07 Mar 2025Allowed
Sri Kishor Gupta (Mistri) Vs Sri Sankar Gupta (Mistri) & Ors
Calcutta High Court · (2025) 03 CAL CK 0982
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 1 Rule 10(2)
High Courts07 Mar 2025Dismissed
Mr. Nitin Patel Vs Mr. Susanta Sen
Calcutta High Court · (2025) 03 CAL CK 0981
West Bengal Premises Tenancy Act, 1997 - Section 2(g), 6(4), 7(1), 7(2)Code of Civil Procedure, 1908 - Order 6 Rule 17
High Courts07 Mar 2025Allowed
Shib Shankar Saha & Another Vs State Of West Bengal & Another
Calcutta High Court · (2025) 03 CAL CK 0980
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 120B, 415, 420
High Courts07 Mar 2025Disposed Of
Sancharini Banerjee Vs Souvik Mukherjee
Calcutta High Court · (2025) 03 CAL CK 0979
Code of Civil Procedure, 1908 - Section 24Indian Penal Code, 1860 - Section 498A
High Courts07 Mar 2025Dismissed
Ratan Halder Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 03 CAL CK 0978
Indian Penal Code, 1860 - Section 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts19 Feb 2025Allowed
In The Goods Of: Pranati Ghosal, Deceased Vs Nirmalya Kumar Ghosal -Vs- Prakriti Malhotra
Calcutta High Court · (2025) 02 CAL CK 1080
Indian Succession Act, 1925 - Section 317
High Courts19 Feb 2025Disposed Of
Dr. Gairik Maji Vs Union Of India & Others
Calcutta High Court · (2025) 02 CAL CK 1071
High Courts19 Feb 2025Disposed Of
Manabendra Chakraborty Vs WBSEDCL & Ors
Calcutta High Court · (2025) 02 CAL CK 1070
Constitution of India, 1950 - Article 32, 136, 226
High Courts19 Feb 2025Allowed
Ankit Agarwal Vs Nidhi Jindal
Calcutta High Court · (2025) 02 CAL CK 1069
Code of Criminal Procedure, 1973 - Section 125, 482Indian Penal Code, 1860 - Section 120B, 323, 406, 498ADowry Prohibition Act, 1961 - Section 3, 4
High Courts19 Feb 2025Allowed
Girish Kishore Nayak Vs State Of West Bengal & Another
Calcutta High Court · (2025) 02 CAL CK 1068
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 120B, 405, 406, 420, 506Companies Act, 1956 - Section 264(2), 266(1)(a), 266(1)(b)(III), 303(2), 434
High Courts19 Feb 2025Dismissed
Subhas Adhikary & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 02 CAL CK 1067
Code of Criminal Procedure, 1973 - Section 161, 482Indian Penal Code, 1860 - Section 34, 182, 211, 323, 498A, 500Dowry Prohibition Act, 1961 - Section 3, 4
High Courts19 Feb 2025Disposed Of
Ashish Bhunia @ Ashis Bhunia Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 02 CAL CK 1066
High Courts19 Feb 2025Allowed
Pranati Ghosal, Deceased And VS Nirmalya Kumar Ghosal Vs Prakriti Malhotra
Calcutta High Court · (2025) 02 CAL CK 1065
Indian Succession Act, 1925 - Section 317
High Courts19 Feb 2025Allowed
Saroj Kumar Chatterjee And Kamalesh Bhattacharyya Vs Smt. Ratna Mitra And Ors
Calcutta High Court · (2025) 02 CAL CK 1064
Indian Succession Act, 1925 - Section 63Transfer of Property Act 1882 - Section 54Evidence Act, 1872 - Section 41, 45, 47, 58, 68, 73
High Courts18 Feb 2025Disposed Of
Dr Madhuchhanda Lahiri Vs State Of West Bengal And Others
Calcutta High Court · (2025) 02 CAL CK 1079
High Courts18 Feb 2025Dismissed
Anath Bandhu Mondal @ Voutto @ Bhutto Vs State Of West Bengal
Calcutta High Court · (2025) 02 CAL CK 1078
Code of Criminal Procedure, 1973 - Section 161, 164, 313Indian Penal Code, 1860 - Section 34, 302, 376(2)(g)
High Courts18 Feb 2025Dismissed
Indian Oil Corporation Limited Vs Union Of India & Anr
Calcutta High Court · (2025) 02 CAL CK 1077
High Courts18 Feb 2025Dismissed
West Bengal Renewable Energy Development Agency And Ors Vs Sushanta Kumar Biswas And Ors
Calcutta High Court · (2025) 02 CAL CK 1076
High Courts17 Feb 2025Disposed Of
UCO Bank & Anr Vs Union Of India & Ors
Calcutta High Court · (2025) 02 CAL CK 1075
Delhi Special Police Establishment DSPE Act, 1946 - Section 2, 3, 5, 6