High Courts13 Mar 2025Disposed Of
Sohagi Halder & Haldar Vs Tata AIG General Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 1017
Motor Vehicles Act, 1988 - Section 163A, 166
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 72 of 3,388
High Courts13 Mar 2025Disposed Of
Bidhan Chandra Poddar Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1016
West Bengal Cooperative Societies Rules, 2011 - Rule 45
High Courts12 Mar 2025Allowed
Lily Jasmati Topno Vs Vicky Roshan Topno
Calcutta High Court · (2025) 03 CAL CK 1015
High Courts12 Mar 2025Dismissed
Baldev Singh Vs Union of India & Ors
Calcutta High Court · (2025) 03 CAL CK 1014
Border Security Force Act, 1968 - Section 117Border Security Force Rules, 1969 - Rule 77(1), 77(2), 78, 101, 142(2), 143, 167, 167(2)Evidence Act - Section 65B
High Courts12 Mar 2025Allowed
Shri Gautam Kumar Pincha Vs Asha Devi Bajaj & Ors
Calcutta High Court · (2025) 03 CAL CK 1013
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 7 Rule 11West Bengal Government Land (Regulation of Transfer) Act, 1993 - Section 2(e), 4, 6, 21
High Courts12 Mar 2025Allowed
Md. Yunus @ Md. Younus and Others Vs State Of West Bengal And Another
Calcutta High Court · (2025) 03 CAL CK 1012
Code of Criminal Procedure, 1973 - Section 401, 482Kolkata Municipal Corporation Act, 1980 - Section 401A
High Courts12 Mar 2025Dismissed
Tapesh Pal Vs State Of West Bengal & Another
Calcutta High Court · (2025) 03 CAL CK 1011
Code of Criminal Procedure, 1973 - Section 41A, 190, 190(1)(a), 190(1)(b), 190(1)(c), 320, 482Indian Penal Code, 1860 - Section 120B, 174, 420Negotiable Instruments Act, 1881 - Section 138
High Courts12 Mar 2025Dismissed
Subir Sarkar Vs Miss Bithi Guha & Anr
Calcutta High Court · (2025) 03 CAL CK 1010
Code of Criminal Procedure, 1973 - Section 482Negotiable Instruments Act, 1881 - Section 138, 139
High Courts12 Mar 2025Dismissed
Diamond Beverages Pvt. Ltd Vs Food Safety Officer, through Ajay Kumar Gope
Calcutta High Court · (2025) 03 CAL CK 1009
Food Safety and Standards Act, 2006 - Section 3(1)(zf)(C)(i), 3(0), 32, 52, 52(2), 70
High Courts12 Mar 2025Dismissed
Biswas Enterprises And Another Vs State Of West Bengal And Others
Calcutta High Court · (2025) 03 CAL CK 1008
Constitution of India, 1950 - Article 14, 19(1)(g)Competition Act, 2002 - Section 3(3)
High Courts12 Mar 2025Disposed Of
Sujoy @ Sujan Mondal & Others Vs National Investigating Agency & Anr
Calcutta High Court · (2025) 03 CAL CK 1007
Code of Criminal Procedure, 1973 - Section 437(5), 439(2)Calcutta High Court Criminal (Subordinate Courts) Rules 1985 - Rule 125
High Courts11 Mar 2025Dismissed
Shefali Mallick, since deceased, her legal heirs and representatives Smt. Laxmi Mallick And Others Vs Durga Chakraborty (Rakshit), since deceased, her legal heirs and representatives Sri Krishnendu Chakraborty And Others
Calcutta High Court · (2025) 03 CAL CK 1005
Code of Civil Procedure, 1908 - Order 6 Rule 4Specific Relief Act, 1963 - Section 31, 31(1)
High Courts11 Mar 2025Disposed Of
Ahasanuddin Ahammed Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1003
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 126Code of Criminal Procedure, 1973 - Section 156(3), 195, 195(1), 195(1)(b)(ii), 340, 341Indian Penal Code, 1860 - Section 172, 173, 174, 175, 176, 177, 178, 179, 180, 181, 188, 205, 206, 207, 208, 209, 210, 211
High Courts11 Mar 2025Allowed
Dipak Kumar Shaw & Ors Vs Smt. Uma Shaw & Ors
Calcutta High Court · (2025) 03 CAL CK 1002
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 35, Order 1 Rule 10(2), Order 1 Rule 10(4), Order 6 Rule 17
High Courts11 Mar 2025Dismissed
Tapan Bhattacharjee Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0999
High Courts11 Mar 2025Disposed Of
Meheboob Hossain Ansari @ Mehbub Hossain Ansari Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 0998
High Courts11 Mar 2025Disposed Of
Sk. Rabiul Haque Vs United India Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 03 CAL CK 0997
Motor Vehicles Act, 1988 - Section 166
High Courts11 Mar 2025Allowed
Kunjal Synergies Private Limited & Anr Vs Assistant Commissioner of CGST & CX, Park Street Division & Ors
Calcutta High Court · (2025) 03 CAL CK 0995
Constitution of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 16(2), 73, 140, 174
High Courts11 Mar 2025Disposed Of
Navin Kumar @ Navin Mondal Vs State Of West Bengal
Calcutta High Court · (2025) 03 CAL CK 0994
Constitution of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 187Code of Criminal Procedure, 1973 - Section 167, 167(1), 167(2)
High Courts11 Mar 2025Allowed
Indian Oil Corporation Limited And Others Vs Saumajit Roy Chowdhury
Calcutta High Court · (2025) 03 CAL CK 0969
Constitution of India, 1950 - Article 14, 226