High Courts24 Mar 2025Allowed
Chairman cum Managing Director, Eastern Coal Fields Limited Vs Ashok Kumar Mukherjee & Ors
Calcutta High Court · (2025) 03 CAL CK 1055
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 70 of 3,388
High Courts24 Mar 2025Dismissed
Union Of India and Others Vs Sourav Biswas
Calcutta High Court · (2025) 03 CAL CK 1054
High Courts21 Mar 2025Allowed
Jagadish Chandra Mishra Vs Bishnupriya Mishra & Ors
Calcutta High Court · (2025) 03 CAL CK 1053
Code of Civil Procedure, 1908 - Section 151, Order 22 Rule 3, Order 23 Rule 3Registration Act, 1908 - Section 17(2)Transfer of Property Act, 1882 - Section 53A
High Courts21 Mar 2025Allowed
Dr. Binoy Ranjan Roy Vs Smt. Kabita Shaw
Calcutta High Court · (2025) 03 CAL CK 1052
Constitution of India, 1950 - Article 227Code of Civil Procedure, 1908 - Order 6 Rule 17West Bengal Premises Tenancy Act, 1997 - Section 2(g), 6
High Courts21 Mar 2025Dismissed
Black Diamond Resources And Anr Vs Indian Oil Corporation Limited And Ors
Calcutta High Court · (2025) 03 CAL CK 1051
Constitution of India, 1950 - Article 14General Financial Rules, 2017 - Rule 173(i)
High Courts21 Mar 2025Dismissed
Pradip Shaw Vs Srimati Namita Garai & Ors
Calcutta High Court · (2025) 03 CAL CK 1050
High Courts20 Mar 2025Disposed Of
Oriental Insurance Company Limited Vs Madhabi Ghosh & Ors
Calcutta High Court · (2025) 03 CAL CK 1063
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2025Allowed
Vibhor Rana Vs Union Of India
Calcutta High Court · (2025) 03 CAL CK 1049
Code of Criminal Procedure, 1973 - Section 173, 227Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 8, 8(c), 21(c), 28, 29, 35, 54, 67
High Courts20 Mar 2025Disposed Of
Johoraton Nesha Vs State of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1048
High Courts20 Mar 2025Disposed Of
Cholamandalam MS General Insurance Co. Ltd Vs Samapti Koley & Ors
Calcutta High Court · (2025) 03 CAL CK 1047
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2025Disposed Of
ICICI Lombard General Insurance Co. Ltd Vs Umbel Bibi & Ors
Calcutta High Court · (2025) 03 CAL CK 1046
Motor Vehicles Act, 1988 - Section 166
High Courts20 Mar 2025Disposed Of
Sanjit Mondal Vs State Of West Bengal
Calcutta High Court · (2025) 03 CAL CK 1045
Code of Criminal Procedure, 1973 - Section 167(2), 173(1), 173(2), 173(8), 190(1)(b), 190(1)(c)Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 21(C), 22(C), 29Terrorist And Disruptive Activities (Prevention) Act, 1987 - Section 20
High Courts19 Mar 2025Disposed Of
Surajit Chanda Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1044
High Courts19 Mar 2025Allowed
Tapan Kumar Bose & Ors Vs National Jute Manufacturers Corporation Ltd. & Ors
Calcutta High Court · (2025) 03 CAL CK 1043
High Courts19 Mar 2025Allowed
Joe King, Head, Audi India & Anr Vs Patton International Limited
Calcutta High Court · (2025) 03 CAL CK 1042
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 120B, 415, 418, 420
High Courts19 Mar 2025Dismissed
Punjab National Bank & Ors Vs State Pradip Dhar
Calcutta High Court · (2025) 03 CAL CK 1041
High Courts19 Mar 2025Allowed
Shyamali Maity Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1040
High Courts19 Mar 2025Dismissed
Sunil Kumar Ghosh Vs State Bank Of India And Others
Calcutta High Court · (2025) 03 CAL CK 1039
Constitution of India, 1950 - Article 16
High Courts19 Mar 2025Dismissed
Keherul Islam Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 03 CAL CK 1038
Constitution of India, 1950 - Article 12, 226
High Courts19 Mar 2025Allowed
State of West Bengal Vs Asoke Kumar Maity & Ors
Calcutta High Court · (2025) 03 CAL CK 1037
Limitation Act, 1963 - Section 5