High Courts17 Mar 2025Disposed Of

Chandana Mondal Vs State Of West Bengal & Ors

Calcutta High Court · (2025) 03 CAL CK 1027

Constitution of India, 1950 - Article 31(2)Land Acquisition Act, 1894 - Section 11AWest Bengal Land Development and Planning Act, 1948 - Section 4, 6, 8, 8(a), 8(b), 8(1)(b)