High Courts20 Jan 2025Disposed Of
Arun Kumar Agarwal Represented Through The Constituted Attorney Sumitra Agarwal Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1718
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 77 of 3,388
High Courts20 Jan 2025Disposed Of
State Public Information Officer Vs Avijit Gope
Calcutta High Court · (2025) 01 CAL CK 1717
High Courts20 Jan 2025Dismissed
Minarul Islam Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1716
High Courts17 Jan 2025Dismissed
Md. Sazzad Hossain Vs Union Of India and Ors
Calcutta High Court · (2025) 01 CAL CK 1730
High Courts17 Jan 2025Allowed
Sri Bratindra Nath Mukherjee Vs Rathindra Nath Mukherjee & Ors
Calcutta High Court · (2025) 01 CAL CK 1729
Constitution of India, 1950 - Article 227
High Courts16 Jan 2025Disposed Of
M/s. Rashtriya Ispat Nigam Limited Vs State Of West Benal & Ors
Calcutta High Court · (2025) 01 CAL CK 1740
Constitution of India, 1950 - Article 226Central Goods And Services Tax Act, 2017 - Section 73(9), 107, 107(4)
High Courts16 Jan 2025Disposed Of
Ivi Ghosh Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1739
High Courts16 Jan 2025Dismissed
Smt. Sanjaita Sana Vs Bhadreswar Municipality & Ors
Calcutta High Court · (2025) 01 CAL CK 1737
High Courts16 Jan 2025Disposed Of
Himendu Das & Ors Vs I.C.I.C.I. Lombard General Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 01 CAL CK 1736
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2025Dismissed
Binaguri Tea Company Private Limited Vs Nabadignata Industrial Township Authority & Ors
Calcutta High Court · (2025) 01 CAL CK 1735
West Bengal Municipal (Building) Rules, 2007 - Rule 34, 34A, 34(2), 34(7), 151
High Courts16 Jan 2025Disposed Of
Gourab Das Vs M/s. National Insurance Company Ltd. & Anr
Calcutta High Court · (2025) 01 CAL CK 1734
Motor Vehicles Act, 1988 - Section 166
High Courts16 Jan 2025Disposed Of
Mantu Kumar Panja And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1733
High Courts16 Jan 2025Disposed Of
Nishikanta Halder And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1732
High Courts16 Jan 2025Disposed Of
Subrata Bhowmik And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1731
High Courts15 Jan 2025Dismissed
Rozi Begum Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1741
Constitution of India, 1950 - Article 137, 145, 226Code of Civil Procedure, 1908 - Order 47 Rule 1
High Courts15 Jan 2025Dismissed
Prabhat Kumar Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1657
High Courts15 Jan 2025Disposed Of
Hiranmoy Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1656
High Courts15 Jan 2025Dismissed
Angad Ojha Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1655
High Courts15 Jan 2025Disposed Of
Md. Alem Box Vs Punjab National Bank & Ors
Calcutta High Court · (2025) 01 CAL CK 1654
High Courts15 Jan 2025Allowed
Dr. Kaushik Roy Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1653
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 107, 306