High Courts15 Jan 2025Disposed Of
Samarendranath Pradhan @ Samrat Pradhan Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1652
Code of Criminal Procedure, 1973 - Section 107, 145
COURT ARCHIVE
Calcutta High Court judgments
67,757 judgments · page 78 of 3,388
High Courts14 Jan 2025
Biplab Kumar Ray Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1738
High Courts14 Jan 2025Dismissed
Srimatya Anita Maity & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1659
Land Acquisition Act, 1894 - Section 4, 6, 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24, 24(2)
High Courts14 Jan 2025Allowed
Tulika Chowdhury & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1658
West Bengal Land (Requisition and Acquisition) Act, 1948 - Section 3(1), 4(1a), 7ALand Acquisition (West Bengal Amendment) Act, 1997 - Section 9(3B)
High Courts13 Jan 2025Dismissed
Bapi Haldar Vs Indian Oil Corporation Ltd & Ors
Calcutta High Court · (2025) 01 CAL CK 1698
High Courts10 Jan 2025Disposed Of
Satwic Vivek Ruia Vs Soumyendu Dutt & Ors
Calcutta High Court · (2025) 01 CAL CK 1709
Code of Civil Procedure, 1908 - Section 151, Order 39 Rule 3(a), Order 39 Rule 3(a)(iii)
High Courts10 Jan 2025Disposed Of
Aman Jaiswal Vs Anita Shaw & Ors
Calcutta High Court · (2025) 01 CAL CK 1708
Code of Civil Procedure, 1908 - Section 151
High Courts10 Jan 2025Allowed
Pratima Chowdhury & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1707
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 195A, 498A, 506Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(x), 7
High Courts10 Jan 2025Allowed
Sri Probodh Chandra Roy & Anr Vs State Of West Bengal & Another
Calcutta High Court · (2025) 01 CAL CK 1706
Code of Criminal Procedure, 1973 - Section 161, 207, 482West Bengal Land Reforms Act, 1955 - Section 3C, 4C(5), 4D
High Courts10 Jan 2025Allowed
Ashok Kumar Das & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1705
Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 323, 354, 380, 415, 406, 420, 509
High Courts10 Jan 2025Dismissed
Samsuddin Laskar & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1704
Constitution of India, 1950 - Article 226Code of Criminal Procedure, 1973 - Section 320, 482Indian Penal Code, 1860 - Section 34, 302, 306
High Courts10 Jan 2025Allowed
Gouri Biswas and Another Vs State Of West Bengal and Another
Calcutta High Court · (2025) 01 CAL CK 1703
Code of Criminal Procedure, 1973 - Section 107, 161, 482Indian Penal Code, 1860 - Section 34, 107, 306
High Courts10 Jan 2025Allowed
Sukeshi Barui & Ors Vs Sree Tuhin Subhra Banerjee & Another
Calcutta High Court · (2025) 01 CAL CK 1702
Code of Criminal Procedure, 1973 - Section 39, 156(3), 482Indian Penal Code, 1860 - Section 120B, 406, 420West Bengal Societies Registration Act, 1961 - Section 23, 32
High Courts10 Jan 2025Allowed
Vishnu Saraf Vs Aashita Singhania nee Saraf
Calcutta High Court · (2025) 01 CAL CK 1701
Code of Criminal Procedure, 1973 - Section 125
High Courts10 Jan 2025Dismissed
Md. Allarekha Mandal & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2025) 01 CAL CK 1700
High Courts10 Jan 2025Allowed
Biswajit Jana Vs State Of West Bengal & Anr
Calcutta High Court · (2025) 01 CAL CK 1699
West Bengal School Service Commission (General Transfer, Transfer on Special Grounds and Reallocation) Rules, 2015 - Rule 6, 6(2)
High Courts10 Jan 2025Dismissed
Meera Dhanuka Vs Bank of India & Another
Calcutta High Court · (2025) 01 CAL CK 1696
Contract Act, 1872 - Section 140, 141Commercial Courts Act, 2015 - Section 12ASecuritization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2)
High Courts09 Jan 2025Allowed
Parimal Sing Vs Saumitra Mohan & Anr
Calcutta High Court · (2025) 01 CAL CK 1713
High Courts09 Jan 2025Disposed Of
Ram Asheesh Yadav Vs Union of India and Ors
Calcutta High Court · (2025) 01 CAL CK 1712
High Courts09 Jan 2025Disposed Of
SK.Gowsol Alam And Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2025) 01 CAL CK 1711