High Courts12 Feb 2013
Naresh Kumar and Co. Pvt. Ltd. Vs Union of India
Calcutta High Court · (2014) 73 VST 409
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 684 of 3,203
High Courts11 Feb 2013
M/s. Outotec (Canada) Ltd. Vs Director of Income Tax (International Taxation) and Others
Calcutta High Court · (2013) 2 CALLT 178 : (2013) 3 WBLR 123
Income Tax Act, 1961 — Section 143(1), 143(2), 147, 148, 149
High Courts11 Feb 2013Dismissed
Sri Sajjan Bansal and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0069
High Courts11 Feb 2013Dismissed
M/s. R.R. Agro Tech. Pvt. Ltd. and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0042
High Courts11 Feb 2013
Shri Padam Vs The State
Calcutta High Court · (2013) 02 CAL CK 0038
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts11 Feb 2013Dismissed
Shri Para Toppo Vs The State
Calcutta High Court · (2013) CriLJ 3418
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 26, 27
High Courts11 Feb 2013Dismissed
Mir Md. Asfia Vs Mir Md. Ismail and Others
Calcutta High Court · (2013) CriLJ 1646
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(2)(ii), 301, 301(2), 319Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 379
High Courts11 Feb 2013Allowed
Bappa Ghosh Vs State of West Bengal
Calcutta High Court · (2013) CriLJ 2126 : (2013) 3 DMC 34
Criminal Procedure Code, 1973 (CrPC) — Section 161, 306, 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts11 Feb 2013
Exotica Global Pvt. Ltd. Vs Union of India
Calcutta High Court · (2013) 296 ELT 158
High Courts08 Feb 2013
Dr. Nazma Begum Vs The Unoin of India and Others
Calcutta High Court · (2013) 137 FLR 1083 : (2013) 2 LLN 129
Constitution of India, 1950 — Article 309
High Courts08 Feb 2013Allowed
Smti. Vidyawati Vs Shri Kishen
Calcutta High Court · (2013) CriLJ 4469
Criminal Procedure Code, 1973 (CrPC) — Section 468Protection of Women From Domestic Violence Act, 2005 — Section 12, 3, 31
High Courts08 Feb 2013
Smt. Manimala Ghosh (Das) Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0043
High Courts08 Feb 2013
Sunil Kumar Sammadar Vs The Union of India and Others
Calcutta High Court · (2013) 02 CAL CK 0040
High Courts07 Feb 2013Disposed Off
Bimalendu Mazumder Vs National Institute of Technology
Calcutta High Court · (2013) 3 CHN 215
High Courts07 Feb 2013
Firoza Begum Vs State of West Bengal
Calcutta High Court · (2013) 3 CHN 241 : (2013) 4 WBLR 884
High Courts07 Feb 2013
Smt. Sabita Debnath Vs Sri. Swarup Debnath Sri. Swarup Debnath Vs Smt. Sabita Debnath
Calcutta High Court · (2013) 02 CAL CK 0075
High Courts07 Feb 2013Dismissed
Sudip Chakraborty Vs State of West Bengal and Others
Calcutta High Court · (2013) LabIC 1354
Constitution of India, 1950 — Article 32Penal Code, 1860 (IPC) — Section 463, 464, 465
High Courts07 Feb 2013
In Re: Shibaram Mahato and Others
Calcutta High Court · (2014) 2 Crimes 244 : (2014) 1 RCR(Civil) 466 : (2014) 1 RCR(Criminal) 822
High Courts07 Feb 2013Allowed
Debabrata Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 2 WBLR 295
Constitution of India, 1950 — Article 226
High Courts06 Feb 2013Allowed
Jagannath Mondal and Others Vs State of West Bengal
Calcutta High Court · (2013) CriLJ 1994 : (2013) 3 DMC 799
Criminal Procedure Code, 1973 (CrPC) — Section 313, 34Penal Code, 1860 (IPC) — Section 306, 34, 498A