High Courts06 Feb 2013
Swapan Kumar Majhi Vs State of West Bengal and Others
Calcutta High Court · (2013) 1 LLN 655
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 685 of 3,203
High Courts06 Feb 2013
Ram Prasad Chandra Vs Budge Budge Floor Coverings Limited
Calcutta High Court · (2013) 3 CHN 151
High Courts06 Feb 2013Disposed Off
Shobha Paresh Kampani Vs Kolkata Municipal Corporation
Calcutta High Court · (2013) 3 CHN 34
High Courts06 Feb 2013Allowed
Bally Municipality and Others Vs Monoranjan Ghosh and Others
Calcutta High Court · (2013) 1 CALLT 567 : (2013) 5 CHN 403 : (2013) 2 WBLR 288
West Bengal Municipal Act, 1993 — Section 218, 218(1), 218(3)
High Courts05 Feb 2013Dismissed
Tarak Nath Manna Vs Nityananda Saha
Calcutta High Court · AIR 2013 Cal 181 : (2013) 2 CALLT 111 : (2013) 5 CHN 461
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 92
High Courts05 Feb 2013
SSS Loha Marketing Private Limited Vs Bibby Financial Services India Private Limited
Calcutta High Court · (2013) 3 BC 287 : (2013) 2 CALLT 139 : (2013) 2 CHN 218 : (2013) 2 WBLR 298
Companies Act, 1956 — Section 434(1), 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts05 Feb 2013
Bibby Financial Services India P. Ltd. Vs SSS Loha Marketing P. Ltd.
Calcutta High Court · (2013) 177 CompCas 36 : (2013) 3 CompLJ 186
Companies Act, 1956 — Section 147(1)(c), 434(1), 434(1)(a)Negotiable Instruments Act, 1881 (NI) — Section 138(b)
High Courts05 Feb 2013
Sea Stream Navigation Ltd. Vs LMJ International Ltd.
Calcutta High Court · (2013) 02 CAL CK 0063
Arbitration Act, 1940 — Section 15, 17Arbitration and Conciliation Act, 1996 — Section 46, 48, 49Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(1)(4), Order 21 Rule 1(1)(c)
High Courts05 Feb 2013Allowed
M/s. K.C. Nath and Co. and others Vs Sri Ananda Mohan Bose and others
Calcutta High Court · (2013) 2 CALLT 96 : (2013) 5 CHN 483
West Bengal Premises Tenancy Act, 1956 — Section 13(6), 14, 17
High Courts05 Feb 2013Dismissed
Biswajit Das Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 555
High Courts05 Feb 2013Allowed
Maya Ghosh Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 561
High Courts04 Feb 2013Dismissed
Jayanti Roy Chakraborty Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0071
High Courts04 Feb 2013Dismissed
Chhaya Garain Vs The State of West Bengal and Others
Calcutta High Court · (2013) LabIC 1198
High Courts04 Feb 2013
O.T.A. Falloons Forwarders (P) Limited Vs Customs, Excise and Service Tax Appellate Tribunal
Calcutta High Court · (2013) 3 CHN 153
High Courts04 Feb 2013Dismissed
Arunangshu Chakraborty Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 538 : (2013) 3 WBLR 142
West Bengal Town And Country (planning And Development) Act, 1979 — Section 12(3), 31, 32, 33
High Courts01 Feb 2013Allowed
Tushar Subhra Mandal Vs State of W.B.
Calcutta High Court · (2013) 4 CHN 386
High Courts01 Feb 2013Allowed
Latika Sahu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 1 CALLT 278 : (2013) 1 CHN 623 : (2013) 137 FLR 659 : (2013) 137 FLR 539 : (2013) 2 WBLR 271
High Courts01 Feb 2013
Commissioner of Customs (Airport) Vs CESTAT
Calcutta High Court · (2013) 199 ECR 185 : (2013) 293 ELT 513 : (2013) 23 GSTR 189
High Courts01 Feb 2013Disposed Off
Jaharlal Maity Vs Samar Nath Giri
Calcutta High Court · (2013) 2 CHN 409 : (2013) 2 WBLR 173
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15, Order 6 Rule 16, Order 6 Rule 17, Order 6 Rule 18, Order 6 Rule 5
High Courts01 Feb 2013Allowed
Dinesh Kumar Agarwal Vs State of West Bengal
Calcutta High Court · (2013) 1 CHN 671
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17