High Courts14 Feb 2013
Shyamali Ganguly Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0073
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 683 of 3,203
High Courts14 Feb 2013Dismissed
Comptroller and Auditor General of India and Others Vs Ram Debabrata Ghosh and Another
Calcutta High Court · (2013) LabIC 1303
Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts14 Feb 2013Dismissed
Heritage Insurance Brokers Pvt. Ltd. and Another Vs Insurance Regulatory and Devlopment Authority and Others
Calcutta High Court · (2013) 1 WBLR 980
Companies Act, 1956 — Section 73(1)Constitution of India, 1950 — Article 19(1)(g)Insurance Act, 1938 — Section 10, 102, 114A, 12, 2(10B)
High Courts14 Feb 2013Dismissed
Aritra Chatterjee and Others Vs The Principal Secretary, Department of Health and Family Welfare, Government of West Bengal Dr. Jadab Chandra Mondal Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 196 : (2013) 3 CHN 321 : (2013) 1 WBLR 936
Constitution of India, 1950 — Article 309
High Courts14 Feb 2013Dismissed
Bholanath Burman and Another Vs Sunil Dutta @ Christopher Zeorge and Others
Calcutta High Court · (2013) 02 CAL CK 0036
Civil Procedure Code, 1908 (CPC) — Section 151, 24Stamp Act, 1899 — Section 36
High Courts14 Feb 2013Allowed
Registrar General Vs Minakshi Chakraborty
Calcutta High Court · (2013) 2 CALLT 212 : (2013) 2 CHN 516
Constitution of India, 1950 — Article 234, 309
High Courts14 Feb 2013
Pawan Kr. Khaitan Vs Sunil Dutta and Others
Calcutta High Court · AIR 2013 Cal 191
High Courts14 Feb 2013Dismissed
Octovious Tea and Industries Ltd. Vs Monojlal Seal and Others
Calcutta High Court · (2013) 4 WBLR 843
High Courts13 Feb 2013Disposed Off
M/s. Canning Farms Pvt. Ltd. and Another Vs State of W.B. and Others
Calcutta High Court · (2013) 138 FLR 867 : (2013) LabIC 2017
Industrial Disputes Act, 1947 — Section 10(1B)(d), 17B
High Courts13 Feb 2013Dismissed
Nichhettar Modern Fabrication Vs Muktamoni Vanijya Pvt. Ltd.
Calcutta High Court · (2013) 2 CHN 668
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)Transfer of Property Act, 1882 — Section 106, 111
High Courts13 Feb 2013Allowed
Kotak Mahindra Bank Ltd. Vs Eastern Spinning Mills and Industries Ltd.
Calcutta High Court · (2013) 177 CompCas 15 : (2013) 3 CompLJ 154
Companies Act, 1956 — Section 433, 433(c), 433(e), 434, 434(1)(a)Evidence Act, 1872 — Section 114Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(1), 13(13)
High Courts13 Feb 2013
Sirajul Islam and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0060
High Courts13 Feb 2013Allowed
S.K. Sirajul Haque and Others Vs Marjina Bibi and Others
Calcutta High Court · (2013) 02 CAL CK 0039
Specific Relief Act, 1963 — Section 20
High Courts13 Feb 2013
Commissioner of Customs Vs LGW Ltd.
Calcutta High Court · (2013) 2 CHN 348 : (2013) 293 ELT 161 : (2013) 21 GSTR 583
Customs Act, 1962 — Section 16, 16(1)(a), 17, 17(1), 17(2)
High Courts13 Feb 2013
Rakhal Chandra Kundu Vs Rathindra Nath Kundu
Calcutta High Court · AIR 2013 Cal 185
Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts13 Feb 2013Dismissed
Oriental Insurance Co. Ltd. Vs Tithi Banerjee and Others
Calcutta High Court · (2013) 4 ACC 186 : (2013) ACJ 2681
High Courts12 Feb 2013Allowed
Jharipada Karmakar Vs Yudhisthir Bose and Another
Calcutta High Court · (2013) 3 WBLR 565
High Courts12 Feb 2013
Satyabrata Chaudhuri Vs The State of West Bengal and Others
Calcutta High Court · (2013) 02 CAL CK 0033
High Courts12 Feb 2013
Husna Bano Vs Munni Bano and Others
Calcutta High Court · AIR 2013 Cal 111 : (2013) 1 CALLT 611 : (2013) 2 CHN 359
Succession Act, 1925 — Section 104, 211, 213, 307, 332
High Courts12 Feb 2013Dismissed
Bidhan Nagar-1 Gram Panchayat Vs Bijan Kumar Roy
Calcutta High Court · (2013) 2 CHN 375
Constitution of India, 1950 — Article 227