High Courts04 Mar 2013Dismissed
Monojit Das Vs The State of West Bengal and Others
Calcutta High Court · (2014) LabIC 361
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 681 of 3,203
High Courts01 Mar 2013Dismissed
Central Bureau of Investigation Vs Dilip Kumar Lahiri and Others
Calcutta High Court · (2013) CriLJ 2807 : (2013) 2 Crimes 434
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 190(b), 2(r)
High Courts01 Mar 2013
Saregama India Ltd. Vs Viacom 18 Motion Pictures and Others
Calcutta High Court · (2013) 3 WBLR 154
Copyright Act, 1957 — Section 14(a), 51
High Courts01 Mar 2013Dismissed
Sri Bikash Das Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 309 : (2013) 3 CHN 378 : (2013) 3 DMC 508
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Evidence Act, 1872 — Section 106, 114Penal Code, 1860 (IPC) — Section 302, 498A
High Courts01 Mar 2013Dismissed
Makhan Chandra Das Vs Parimal Chandra Das
Calcutta High Court · (2013) 2 CALLT 547 : (2013) 3 CHN 597
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151
High Courts01 Mar 2013Allowed
Jay Prokash Ghosh and Another Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 328 : (2013) 3 CHN 699 : (2013) 3 DMC 673
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 107, 304B, 306, 498A, 498A(a)
High Courts01 Mar 2013Dismissed
Smt. Maya Majee Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 895
High Courts01 Mar 2013Disposed Off
Smt. Rama Garg and Another Vs Sri Ratan Kumar Jasrapuria and Another
Calcutta High Court · (2013) 3 JCC 164
High Courts28 Feb 2013Dismissed
In Re: Bee Pee Jay Finance Limited
Calcutta High Court · (2013) 3 CHN 664
High Courts28 Feb 2013Dismissed
Priyanath Rej Vs State and Others
Calcutta High Court · (2013) 2 CALLT 423 : (2013) 2 WBLR 281
High Courts28 Feb 2013Disposed Off
The Chief Executive Officer and Others Vs Smt. Baby Dey
Calcutta High Court · (2013) 1 CALLT 644
High Courts27 Feb 2013Disposed Off
Bimalendu Mazumdar Vs National Institute of Technology and Another
Calcutta High Court · (2013) 138 FLR 219
High Courts27 Feb 2013
Naba Kumar Roy Vs Swapan Kumar Dhara
Calcutta High Court · (2014) ACJ 1701 : (2013) 137 FLR 816 : (2013) 2 LLJ 595 : (2013) 3 LLN 554
Workmens Compensation Act, 1923 — Section 30
High Courts27 Feb 2013
Ram Chandra Saha Vs The Union of India and Others
Calcutta High Court · (2014) LabIC 587
High Courts26 Feb 2013
Anath Nath Naskar Vs Union of India
Calcutta High Court · (2013) 2 CHN 213
Aligarh Muslim University Act, 1920 — Section 12, 12(1), 12(2), 5, 5(1)Constitution of India, 1950 — Article 30
High Courts26 Feb 2013Allowed
Tapan Das and Others Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 342 : (2013) 3 DMC 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113, 32Penal Code, 1860 (IPC) — Section 302, 304B, 306, 34, 498A
High Courts26 Feb 2013Dismissed
Joy Krishna Murmu Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 553
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14
High Courts26 Feb 2013Allowed
State of W. Ben. Vs Dipankar Dey
Calcutta High Court · (2013) 3 CHN 574
High Courts26 Feb 2013Disposed Off
Shampa Mallick and Others Vs The Divisional Manager, United India Insurance Co. Ltd. and Others
Calcutta High Court · (2013) 3 CHN 570 : (2013) 3 WBLR 276
Motor Vehicles Act, 1988 — Section 140, 163A, 166