High Courts08 Mar 2013Allowed
Dr. Asoke Kumar Sinha Roy Vs University of Kalyani and Others
Calcutta High Court · (2013) 2 CALLT 285
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 680 of 3,203
High Courts08 Mar 2013Allowed
Dhurjati Prasad Das Vs Union of India
Calcutta High Court · (2013) 2 CALLT 18 : (2013) 2 CHN 523
High Courts08 Mar 2013Dismissed
Rabindra Nath Pal Vs West Bengal State Information Commission and Others
Calcutta High Court · (2013) 2 CALLT 7 : (2013) 3 CHN 610
Constitution of India, 1950 — Article 227Right to Information Act, 2005 — Section 2, 20, 20(1), 3, 6(1)
High Courts08 Mar 2013Allowed
Sk. Kachi Md. Vs Satindra Narayan Baidya and Another
Calcutta High Court · (2013) 2 CALLT 75 : (2013) 3 CHN 528
West Bengal Land Reforms Act, 1955 — Section 2(6), 8, 9
High Courts07 Mar 2013Allowed
Eastern Coalfields Ltd. Vs Dilip Singh and Others
Calcutta High Court · (2013) 2 CHN 532 : (2013) 137 FLR 810 : (2013) LabIC 3596 : (2013) 3 LLJ 312 : (2013) 3 LLN 140 : (2013) 4 WBLR 652 : (2013) 2 WBLR 603
Constitution of India, 1950 — Article 14, 16Hindu Adoptions and Maintenance Act, 1956 — Section 20Hindu Marriage Act, 1955 — Section 11, 16, 5
High Courts07 Mar 2013Dismissed
Unity Realty and Developers Ltd. Vs Amit Kumar Mitra
Calcutta High Court · (2013) 2 CALLT 294 : (2013) 2 CHN 623
Limitation Act, 1963 — Section 3
High Courts07 Mar 2013Allowed
Ashim Bose and Others Vs State of West Bengal
Calcutta High Court · (2013) 2 CALLT 233
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 107, 306, 34, 498A, 498A(a)
High Courts07 Mar 2013
Dr. Samar Kumar Barai and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 242
Constitution of India, 1950 — Article 141Indian Medical Council Act, 1956 — Section 33
High Courts07 Mar 2013Allowed
Mihir Kumar Mondal Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 338
High Courts07 Mar 2013
Mahbub Rahaman Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 635
West Bengal Schools (Control of Expenditure) Act, 2005 — Section 14(3)
High Courts06 Mar 2013
Swastic Projects Private Limited Vs Kazi Amiruzzaman
Calcutta High Court · (2013) 4 CHN 583
High Courts05 Mar 2013
Naffar Chandra Jute Mills Ltd. Vs State of West Bengal and Others
Calcutta High Court · (2013) 63 VST 104
West Bengal Sales Tax Act, 1954 — Section 43(3), 43(5), 43(6)
High Courts05 Mar 2013
Dr. Pranab Kumar Karmakar Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CHN 586 : (2013) LabIC 3153 : (2013) 4 LLN 159
Calcutta University Act, 1979 — Section 39(2)
High Courts05 Mar 2013
Kayan Container (P) Ltd. @ Kayan Udyog Ltd. Vs Official Liquidator, High Court
Calcutta High Court · (2013) 298 ELT 384
High Courts04 Mar 2013Dismissed
Etilata Kaibarta Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 303 : (2013) 1 LLN 650
High Courts04 Mar 2013Allowed
Shri Parimal Halder Vs The Union of India and Others
Calcutta High Court · (2013) 03 CAL CK 0041
High Courts04 Mar 2013Disposed Off
Biswanath Sarkar and Another Vs Sunit Kumar Saha
Calcutta High Court · (2013) 3 WBLR 271
West Bengal Land Reforms Act, 1955 — Section 14, 2, 8
High Courts04 Mar 2013
Frost International Ltd. and Another Vs Commissioner of Sales Tax and Others
Calcutta High Court · (2013) 64 VST 447