COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 678 of 3,203

High Courts22 Mar 2013Dismissed

Sailesh Saha and Others Vs Gour Saha and Another

Calcutta High Court · (2013) 2 CALLT 386 : (2013) 3 CHN 618

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15, Order 41 Rule 22, Order 41 Rule 33, Order 41 Rule 5, 105Registration Act, 1908 — Section 58, 59, 60

High Courts22 Mar 2013

Board of Trustees for the Port of Kolkata Vs Haldia Bulk Terminals Private Limited Haldia Bulk Terminals Private Limited Vs Board of Trustees for the Port of Kolkata

Calcutta High Court · (2013) 3 CHN 200 : (2013) 3 WBLR 941

High Courts22 Mar 2013

Nirupama (Roy) Barman Vs State of West Bengal

Calcutta High Court · (2013) 3 CHN 239 : (2013) 2 WBLR 903

High Courts22 Mar 2013Dismissed

Bina Rani Sarkar Vs Hashi Rani Ghosh

Calcutta High Court · (2014) 2 CHN 523

High Courts22 Mar 2013Disposed Off

Armen George and Co. Pvt. Ltd. Vs Flavien Properties Pvt. Ltd. and Another

Calcutta High Court · (2013) 2 CALLT 322 : (2013) 3 CHN 548

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, Order 21 Rule 101, Order 21 Rule 97, Order 21 Rule 99Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1997 — Section 26

High Courts22 Mar 2013

Murlidhar Ratanlal Exports Ltd. Vs Bijay Kumar Kajaria and Others

Calcutta High Court · (2013) 2 CALLT 333 : (2013) 3 WBLR 114

Companies Act, 1956 — Section 397, 398

High Courts22 Mar 2013

Dibyendu Biswas Vs The State of West Bengal

Calcutta High Court · (2014) 3 CALLT 261

High Courts21 Mar 2013Dismissed

Mahammad Isa and Others Vs Johora Khatoon and Others

Calcutta High Court · (2013) 2 CALLT 314 : (2013) 3 CHN 591

Bengal Money Lenders Act, 1940 — Section 2(12), 37(A)Transfer of Property Act, 1882 — Section 58(c)

High Courts21 Mar 2013Dismissed

Jaya Karmakar Alias Jahida Hossain Vs Ajmal Hossain

Calcutta High Court · (2013) 2 CALLT 252 : (2013) 3 CHN 432

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 100, 11, 47

High Courts21 Mar 2013Dismissed

Neo Metaliks Ltd. and Another Vs Union of India and Others

Calcutta High Court · AIR 2013 Cal 98 : (2013) 1 BC 686 : (2014) 2 CHN 356

High Courts21 Mar 2013

Maya Parshi and Others Vs Monoroma Patra and Others

Calcutta High Court · (2013) 3 WBLR 237

High Courts21 Mar 2013Dismissed

Sri Dilip Kumar Pal and Sri Malay Kumar Josh Vs The State of West Bengal and Others

Calcutta High Court · (2013) 3 CALLT 440 : (2013) 5 CHN 302

High Courts21 Mar 2013Allowed

In Re: Maharani Santra

Calcutta High Court · (2013) 3 CHN 681 : (2014) 1 RCR(Criminal) 717

High Courts20 Mar 2013Dismissed

Shri Parminder Lall Vs The State

Calcutta High Court · (2013) 03 CAL CK 0067

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 354, 504

High Courts20 Mar 2013

Priyabrata Chandra Vs The State of West Bengal and Others

Calcutta High Court · (2013) 3 CALLT 432 : (2013) 5 CHN 288

High Courts19 Mar 2013Disposed Off

Rananjoy Bhattacharya Vs Union of India

Calcutta High Court · (2014) 2 CHN 695

High Courts19 Mar 2013Dismissed

Kalpana Mondal Vs Shyamali Mondal

Calcutta High Court · (2013) 2 CALLT 492 : (2013) 2 CHN 723 : (2013) LabIC 3913 : (2013) 2 WBLR 145

High Courts18 Mar 2013

Commissioner of Income Tax Vs Smt. Arati Jana

Calcutta High Court · (2013) 216 TAXMAN 109

Income Tax Act, 1961 — Section 68, 69

High Courts18 Mar 2013Allowed

Bharat Das Vs State of West Bengal and Others

Calcutta High Court · AIR 2013 Cal 118 : (2013) 2 CHN 509 : (2013) 2 WBLR 567

Constitution of India, 1950 — Article 226, 32West Bengal Panchayat Act, 1973 — Section 153, 165, 212

High Courts18 Mar 2013

Kharag Singh Baid and Others Vs Ramdas Bansal

Calcutta High Court · (2013) 4 WBLR 236