High Courts04 Apr 2013
Ramesh Kumar Dubey Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CHN 626 : (2013) 3 WBLR 630
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 676 of 3,203
High Courts04 Apr 2013Disposed Off
MA Kreeng Construction Pvt. Ltd. Vs Dipak Saha Dipak Saha Vs MA Kreeng Construction Pvt. Ltd.
Calcutta High Court · (2013) 4 CHN 9
High Courts04 Apr 2013
In Re: Kalyan Kumar Bose (Deceased)
Calcutta High Court · (2013) 5 CHN 648 : (2013) 3 WBLR 211
Succession Act, 1925 — Section 213(2)
High Courts04 Apr 2013
Sujit Kumar Naskar and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 547
High Courts04 Apr 2013
Commissioner of Income Tax Vs Md. Jakir Hossain Mondal
Calcutta High Court · (2013) 04 CAL CK 0038
Income Tax Act, 1961 — Section 194C, 40(a)(ia)
High Courts04 Apr 2013
Aloke Kumar Chattopadhyay Vs Chief Engineer (I), Irrigation and Waterways Directorate, Government of W. Ben.
Calcutta High Court · (2013) 3 CHN 656
High Courts03 Apr 2013
Commissioner of Income Tax Vs Kamal Kumar Bansal
Calcutta High Court · (2013) 359 ITR 406 : (2013) 217 TAXMAN 238
High Courts03 Apr 2013Disposed Off
Binapani Ghosh and Others Vs The New India Assurance Company Limited and Another
Calcutta High Court · (2013) 4 ACC 224 : (2013) ACJ 2525 : (2014) 1 AnWR 117 : (2013) 2 CALLT 456 : (2013) 3 CHN 690 : (2013) 3 WBLR 106
Motor Vehicles Act, 1988 — Section 110, 166
High Courts03 Apr 2013Allowed
Budheswar Barman and Others Vs The State of West Bengal
Calcutta High Court · (2013) 04 CAL CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts03 Apr 2013
Commissioner of Income Tax, Kolkata-XI Vs Crescent Export Syndicate
Calcutta High Court · (2013) 262 CTR 525 : (2013) 216 TAXMAN 258
Income Tax Act, 1961 — Section 139, 139(1), 145, 147, 191
High Courts03 Apr 2013
Murlimal Santram and Co. Vs Bata India Limited
Calcutta High Court · AIR 2013 Cal 102 : (2013) 4 CHN 92
Transfer of Property Act, 1882 — Section 106
High Courts03 Apr 2013
Calcutta Port Trust Union Vs Haldia Shore Ship and Transport Handling Workers Co-Operative Construction Society Ltd. and Another
Calcutta High Court · (2013) 3 CHN 253 : (2013) 138 FLR 344 : (2013) 3 LLJ 360
Industrial Disputes Act, 1947 — Section 2(q), 36Trade Unions Act, 1926 — Section 14
High Courts03 Apr 2013
Banshi Sardar Vs State of West Bengal
Calcutta High Court · (2013) 2 CHN 709
Penal Code, 1860 (IPC) — Section 302, 34, 498A
High Courts03 Apr 2013Disposed Off
M/s. Mascharak Commercial (P) Ltd. and Others Vs The Bengal Fodder Mills Private Limited
Calcutta High Court · (2013) 4 CALLT 170
High Courts03 Apr 2013
Raghunath Mondal Vs State of W. Ben.
Calcutta High Court · (2013) 3 CHN 626 : (2013) 3 WBLR 556
High Courts03 Apr 2013
J.J. Exporters Limited Vs David James and Sons Limited and Others
Calcutta High Court · (2013) 4 CHN 14 : (2013) 3 WBLR 213
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11(a), Order 7 Rule 11(d)Contract Act, 1872 — Section 19, 20, 62
High Courts03 Apr 2013
Sarmi Chatterjee Vs Udayan Chatterjee
Calcutta High Court · AIR 2013 Cal 188
Hindu Marriage Act, 1955 — Section 24
High Courts02 Apr 2013Dismissed
Pannalal Gupta Vs Sri Kiran Sankar Jana and Others
Calcutta High Court · (2013) 2 CALLT 564 : (2013) 3 CHN 457
Civil Procedure Code, 1908 (CPC) — Section 11, 151Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A
High Courts02 Apr 2013Dismissed
Md. Rashid @ Bariwala Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 584
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376