High Courts11 Apr 2013Dismissed
Member Secretary, Central Silk Board Vs Swapan Kumar Chakraborty
Calcutta High Court · (2013) 4 CHN 100
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 675 of 3,203
High Courts11 Apr 2013
Sk. Sakil alias Sakil Ahmed Vs The State of West Bengal and Others Jujhar Singh alias Hasra Singh Vs State of West Bengal and Another
Calcutta High Court · (2013) 2 CALLT 559
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471, 472
High Courts11 Apr 2013
Ajit Mondal and Others Vs Tapan Kumar Ghana and Others
Calcutta High Court · (2013) 2 CALLT 572 : (2013) 2 CHN 671 : (2013) 3 WBLR 194
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Registration Act, 1908 — Section 61West Bengal Land Reforms Act, 1955 — Section 14M, 5, 5(5), 8, 8(1)
High Courts11 Apr 2013Disposed Off
Wahiduzzaman and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 380 : (2013) 3 CHN 645 : (2013) LabIC 2786 : (2013) 3 WBLR 536
Constitution of India, 1950 — Article 226
High Courts11 Apr 2013Dismissed
Shri Atul Dhanothia Vs The Superintending Engineer and Others
Calcutta High Court · (2013) 4 WBLR 909
High Courts10 Apr 2013Dismissed
Bharat Petroleum Corporation Ltd. Vs Howrah Motor Company Ltd.
Calcutta High Court · (2013) 4 CHN 225
High Courts09 Apr 2013
Rajtanu Bhattacharya Vs State of West Bengal
Calcutta High Court · (2013) 5 CHN 468
High Courts09 Apr 2013
Aisha Bibi and Others Vs The Lieutenant Governor and Others
Calcutta High Court · (2013) 4 WBLR 140
High Courts09 Apr 2013Allowed
Smt. Subhra Halder (Dubey) Vs District Magistrate and Others
Calcutta High Court · (2013) 3 CHN 217 : (2013) LabIC 2337 : (2013) 3 WBLR 621
High Courts09 Apr 2013Allowed
Susama Roy Pramanik and Others Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 CHN 671 : (2013) LabIC 2552 : (2013) 3 WBLR 544
High Courts08 Apr 2013
Shyamapada Murmu Vs State of West Bengal
Calcutta High Court · (2013) 3 CHN 375
High Courts08 Apr 2013
Union of India and Others Vs Asim Kumar Mondal
Calcutta High Court · (2014) 1 WBLR 303
High Courts05 Apr 2013Dismissed
Selim S.K. Vs The State of West Bengal
Calcutta High Court · (2013) 3 CHN 541
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302
High Courts05 Apr 2013
Commissioner of Income Tax Vs Harbanslal Malhotra and Sons (P.) Ltd.
Calcutta High Court · (2013) 262 CTR 94 : (2014) 361 ITR 82 : (2013) 217 TAXMAN 112
High Courts05 Apr 2013
Amar Chand Kundu Vs State of West Bengal
Calcutta High Court · (2013) 3 CHN 154
High Courts05 Apr 2013Dismissed
Vijai Shree Limited and Another Vs State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 404
Registration Act, 1908 — Section 17, 49, 69Stamp Act, 1899 — Section 17, 2(10), 2(12), 2(14), 4Transfer of Property Act, 1882 — Section 53A, 54
High Courts05 Apr 2013Allowed
Susmita Mazumdar Vs State and Others
Calcutta High Court · (2013) 3 CALLT 81 : (2013) 3 CHN 696 : (2013) 4 WBLR 648
Constitution of India, 1950 — Article 226
High Courts05 Apr 2013Dismissed
Shri Prasanta Giri Vs Shri Ranjan Biswas and Another
Calcutta High Court · (2013) 4 WBLR 902
High Courts04 Apr 2013Dismissed
Dilip Dutta and Others Vs Ajay Kumar Pain and Others
Calcutta High Court · (2013) 2 CALLT 515 : (2013) 4 CHN 26 : (2013) 2 WBLR 874
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 41 Rule 11, Order 41 Rule 32, Order 6 Rule 17, 151Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 17D, 28, 28(1)