High Courts19 Apr 2013Allowed
Kalpana Majumder Vs Packard Exports Pvt. Ltd.
Calcutta High Court · (2014) 2 CHN 726
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 674 of 3,203
High Courts19 Apr 2013Dismissed
Kishori Mohan Chakraborty Vs M/s. Coal India Ltd. and Others
Calcutta High Court · (2013) 138 FLR 223 : (2013) 3 LLJ 506 : (2013) 4 WBLR 631
High Courts19 Apr 2013
Asit Baran Maity Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 820
High Courts18 Apr 2013Dismissed
Susmita Sarkar (Das) and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 38
High Courts18 Apr 2013Disposed Off
Sankar Kumar Gayen Vs Calcutta Electric Supply Corporation Limited
Calcutta High Court · (2014) 2 CHN 352
High Courts18 Apr 2013
Smt. Arati Ghosh Vs Smt. Kalpana Pathak
Calcutta High Court · (2013) 3 CHN 188 : (2013) 3 WBLR 96
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 5, 6Transfer of Property Act, 1882 — Section 108
High Courts18 Apr 2013Disposed Off
Lolit Karati Vs Menokarani Dogra
Calcutta High Court · (2013) 4 CHN 199
High Courts18 Apr 2013Dismissed
Gopi Das Mimani Vs Vandana Real Estates (P.) Ltd.
Calcutta High Court · (2013) 4 CHN 1
High Courts17 Apr 2013Allowed
Manik Ruidas (In Jail) Vs The State of West Bengal
Calcutta High Court · (2013) 04 CAL CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376
High Courts17 Apr 2013Allowed
Becharam Sahu Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 585
High Courts17 Apr 2013
Jaichandlal Ashok Kumar and Co. Private Limited Vs Deepak Jail Nawab Yossuf and Another Nawab Yossef and Another Vs Jaichandlal Ashok Kumar and Co. Private Limited
Calcutta High Court · (2013) 4 CHN 295 : (2013) 3 WBLR 907 : (2013) 2 WBLR 861
High Courts16 Apr 2013Disposed Off
Hooghly River Bridge Commissioner and Others Vs M/s. MEP Infrastructure Development Pvt. Ltd. and Others
Calcutta High Court · (2013) 2 CALLT 669 : (2013) 3 CHN 1
Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 90, 91, 92, 93, 94Hooghly River Bridge Act, 1969 — Section 11(2)
High Courts16 Apr 2013
Nibir Kumar Som Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 WBLR 856
High Courts12 Apr 2013
Bengal Waterproof Ltd. Vs Malvika Synthetics (P) Ltd. In Re: Shree Bihariji Trade and Services Pvt. Ltd. Klassic Apartment Pvt. Ltd. Vs Bengal Waterproof Ltd.
Calcutta High Court · (2014) 1 CHN 286
High Courts12 Apr 2013
New India Assurance Co. Ltd. Vs Saheli Sarkar and Others
Calcutta High Court · (2013) 4 ACC 127 : (2013) ACJ 1769
Motor Vehicles Act, 1988 — Section 166
High Courts12 Apr 2013
Radha Bagree Vs Ghanshyam Bagree In Re: A Will of Gopal Das Bagree (Deceased) and Krishna Kumar Kothari
Calcutta High Court · (2013) 4 CHN 463
High Courts11 Apr 2013Allowed
Mamata Mahato and Others Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 CHN 577 : (2013) LabIC 2336 : (2013) 3 WBLR 617