High Courts07 May 2013
Master Sairaaj Sarkar Vs Union of India
Calcutta High Court · (2013) 3 CHN 688 : (2013) 4 WBLR 890
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 672 of 3,203
High Courts06 May 2013Dismissed
Gurucharan Khaspuri Vs State of Bengal and Others
Calcutta High Court · (2013) 139 FLR 11 : (2013) LabIC 3116 : (2013) 2 LLN 613
High Courts06 May 2013
Union of India and Others Vs Pansari Vegetable and Oils Pvt. Ltd.
Calcutta High Court · (2013) 2 CALLT 428
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 112, 27, 27A, 28AA
High Courts03 May 2013Dismissed
Ratan Sikdar Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 528 : (2013) 4 CHN 250
Constitution of India, 1950 — Article 22Criminal Procedure Code, 1973 (CrPC) — Section 313, 57Evidence Act, 1872 — Section 154, 27, 8
High Courts03 May 2013
Ujjal Kumar Das and Another Vs State Bank of India and Others Messrs Allianz Convergence Private Limited and Others Vs The General Manager, State Bank of India and Another
Calcutta High Court · (2013) 4 BC 200 : (2013) 2 CALLT 639 : (2013) 4 CHN 236
Constitution of India, 1950 — Article 21Contract Act, 1872 — Section 15Penal Code, 1860 (IPC) — Section 499
High Courts03 May 2013
The State of West Bengal Vs Sagar Das @ Gadai Sagar Das @ Gadai Vs The State of West Bengal
Calcutta High Court · (2013) 2 CALLT 613 : (2013) 5 CHN 609
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 235(2), 313Evidence Act, 1872 — Section 106, 145, 157Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts03 May 2013
Smt. Ruda Devi and Another Vs Coal India Ltd. and Others
Calcutta High Court · (2014) 1 WBLR 1036
High Courts03 May 2013
Nandlal Shaw and Others Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · (2013) ACJ 2203
High Courts03 May 2013Dismissed
Atul Roy Vs The State of West Bengal
Calcutta High Court · (2013) 4 CHN 264
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 376
High Courts03 May 2013
Arjun Singh Vs The State of West Bengal
Calcutta High Court · (2013) 4 CHN 268
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 302, 304
High Courts03 May 2013Dismissed
Central Mines, Planning and Design Institute Ltd. Vs Union of India and Others
Calcutta High Court · (2013) LabIC 3682
High Courts02 May 2013
ICICI Bank Ltd. Vs Dunlop India Ltd. and Others
Calcutta High Court · (2013) 4 BC 482 : (2013) 2 BC 632 : (2014) 2 CHN 255
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts02 May 2013
Datre Corporation Limited Vs Commissioner of Customs (Port)
Calcutta High Court · (2013) 3 CHN 126
High Courts30 Apr 2013Dismissed
Kalyan Ghosh and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 04 CAL CK 0088
Constitution of India, 1950 — Article 14, 16
High Courts30 Apr 2013Dismissed
Dr. Chinmoy Chattopadhyay and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 04 CAL CK 0086
Constitution of India, 1950 — Article 14, 16, 226
High Courts30 Apr 2013Allowed
Sukumar Dawn Vs Coal India Limited and Others
Calcutta High Court · (2013) 2 CALLT 483 : (2013) 4 CHN 112 : (2013) 138 FLR 860 : (2013) LabIC 3240 : (2013) 3 LLN 158 : (2013) 3 WBLR 605
High Courts30 Apr 2013
Samir Brahmachary Vs Board of Councilors, Khardah Municipality and Others
Calcutta High Court · (2013) 04 CAL CK 0044
High Courts29 Apr 2013
Parbati Maiti Vs The State of West Bengal and Others
Calcutta High Court · (2013) 2 CALLT 434 : (2013) 4 CHN 123 : (2013) 138 FLR 665 : (2013) 4 LLN 166 : (2013) 3 WBLR 569
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts26 Apr 2013Dismissed
Devis Ispat Limited and Another Vs State Bank of India and Another
Calcutta High Court · AIR 2013 Cal 208 : (2013) 4 BC 631 : (2013) 2 CALLT 397 : (2014) 2 CHN 273 : (2013) 4 WBLR 622
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3A), 17, 17A