COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 671 of 3,203

High Courts15 May 2013

Soumen Mondal Vs State and Others

Calcutta High Court · (2013) 4 WBLR 563

High Courts14 May 2013Allowed

Akshay Biswas Vs State of West Bengal

Calcutta High Court · (2014) 2 CHN 431

High Courts14 May 2013

Shivani Properties Pvt. Ltd. Vs United Bank of India

Calcutta High Court · (2013) 4 CALLT 1 : (2014) 1 CHN 222 : (2014) 2 WBLR 637

High Courts14 May 2013

C.I.T. Vs Madan Teatres Ltd.

Calcutta High Court · (2013) 260 CTR 75

Income Tax Act, 1961 — Section 271(1)(C), 271(C), 48, 50C, 50C(1)

High Courts14 May 2013Allowed

SST Media Private Limited (In Liquidation) Vs The Official Liquidator

Calcutta High Court · (2013) 3 CALLT 41 : (2013) 5 CHN 379 : (2014) 182 CompCas 360

Companies Act, 1956 — Section 391, 433, 434, 439, 446

High Courts14 May 2013Disposed Off

State of West Bengal Vs West Bengal State Election Commission

Calcutta High Court · (2013) 3 CHN 420 : (2013) 4 WBLR 135

High Courts14 May 2013

Board of Trustees for The Port of Kolkata Vs Haldia Bulk Terminals Pvt. Ltd.

Calcutta High Court · (2014) 1 ARBLR 439 : (2013) 4 CHN 311

High Courts14 May 2013Disposed Off

Kalyani Das (Bose) and Another Vs The Oriental Insurance Company Ltd. and Another

Calcutta High Court · (2013) 4 CHN 372 : (2013) 3 WBLR 655

High Courts14 May 2013

R.T.O. Carriers Pvt. Ltd. Vs State of West Bengal

Calcutta High Court · (2014) 3 RCR(Criminal) 183

High Courts13 May 2013

Benoy Bhushon Chakraborty and Others Vs The State of West Bengal and Others

Calcutta High Court · (2013) 4 CHN 141 : (2013) 3 LLN 147

Constitution of India, 1950 — Article 14, 16Contract Act, 1872 — Section 7

High Courts13 May 2013Allowed

Pratim Kumar Singha Ray Vs Union of India and Others

Calcutta High Court · (2013) 2 CALLT 470 : (2013) 3 CHN 172 : (2013) CriLJ 3120 : (2013) 4 WBLR 196

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 42Penal Code, 1860 (IPC) — Section 290, 302, 304, 308, 325

High Courts10 May 2013Disposed Off

Birla Education Trust and Others Vs Birla Corporation Ltd. and Others

Calcutta High Court · (2013) 4 WBLR 214

High Courts10 May 2013Disposed Off

West Bengal State Election Commission Vs State of West Bengal and Others

Calcutta High Court · AIR 2013 Cal 144 : (2013) 3 CALLT 110

Constitution of India, 1950 — Article 124, 143, 217, 226, 243KRepresentation of the People Act, 1951 — Section 14, 15West Bengal Panchayat Election Act, 2003 — Section 123, 134, 21, 22, 24

High Courts10 May 2013

Bikash Kumar Das Vs State of West Bengal and Others

Calcutta High Court · (2013) 3 CALLT 161 : (2013) 5 CHN 363

Administrative Tribunals Act, 1985 — Section 14, 15, 3(q), 3(r)Constitution of India, 1950 — Article 226, 309, 310, 311West Bengal Home Guards Act, 1962 — Section 10, 3, 5, 6, 6(2)

High Courts10 May 2013Allowed

Birla Corporation Limited Vs Birla Education Trust and Harshvardhan Lodha and Others

Calcutta High Court · (2013) 3 CALLT 61 : (2013) 4 CHN 626 : (2014) 118 CLA 291 : (2013) 3 WBLR 798

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 6 Rule 17Companies Act, 1956 — Section 10E, 10F, 17, 17(1), 17(1)(a)Constitution of India, 1950 — Article 368

High Courts08 May 2013Allowed

Susanta Pramanik Vs The State of West Bengal

Calcutta High Court · (2013) 05 CAL CK 0032

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A

High Courts08 May 2013

Partha Majumdar Vs Mrityunjay Khara and Others

Calcutta High Court · (2013) 4 CHN 178

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)

High Courts08 May 2013

CIT Vs Kanoria Chemicals and Industries Ltd.

Calcutta High Court · (2013) 05 CAL CK 0004

High Courts07 May 2013Disposed Off

Monoj Kumar Ghosh Vs State of West Bengal

Calcutta High Court · (2013) 4 CHN 174

High Courts07 May 2013

AKA Logistic Pvt. Ltd. Vs Durgapur Projects Ltd.

Calcutta High Court · (2013) 3 CHN 545 : (2013) 4 WBLR 864