High Courts14 Jun 2013
R.K. Mishra and Co. Vs Al-Arafah-Islami Bank Ltd.
Calcutta High Court · (2013) 4 CHN 442 : (2014) 2 WBLR 622
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 669 of 3,203
High Courts13 Jun 2013Dismissed
Murari Lal Sharma and Another Vs State of West Bengal and Others
Calcutta High Court · AIR 2013 Cal 213
High Courts13 Jun 2013
Gita Rani Khanra Vs Chief Information Commissioner, State of West Bengal
Calcutta High Court · (2013) 3 CHN 271
High Courts12 Jun 2013
Agriculture Finance Co. Ltd. Vs Micro and Small Enterprises Facilitation Council and Another
Calcutta High Court · (2013) 5 CHN 375 : (2013) 4 WBLR 616
High Courts12 Jun 2013
Spark Dealers Private Limited Vs Official Liquidator
Calcutta High Court · (2013) 3 CHN 564
High Courts12 Jun 2013
Anindya Datta Vs The New India Assurance Co. Ltd. and Others
Calcutta High Court · (2013) 4 CHN 670 : (2013) 3 WBLR 794
High Courts11 Jun 2013
Jagat Pati Mathur, Since Deceased, Represented By His Legal Heirs Ashok Kumar Mathur Vs State of W. Ben.
Calcutta High Court · (2013) 3 CHN 561
High Courts10 Jun 2013Allowed
Simplex Infrastructures Ltd. and Banwari Lal Bajoria and Others Vs Registrar of Companies, West Bengal
Calcutta High Court · (2014) 118 CLA 455 : (2014) 182 CompCas 243
High Courts10 Jun 2013Disposed Off
Bhagwati Developers (P) Ltd. Vs The Peerless General Finance and Investment Ltd.
Calcutta High Court · (2013) 4 CHN 451 : (2013) 117 CLA 475 : (2013) 181 CompCas 193 : (2013) 4 CompLJ 367
High Courts07 Jun 2013Disposed Off
Bhabatosh Kumar Basak Vs State of West Bengal
Calcutta High Court · (2017) 345 ELT 82
High Courts07 Jun 2013
Sri Achyut Kumar Bhattacharjee Vs Smt. Jarita Bhattacharjee
Calcutta High Court · (2014) 2 WBLR 211
High Courts06 Jun 2013Dismissed
Shri Biswajit Das and Others Vs Food Corporation of India and Others
Calcutta High Court · (2013) 06 CAL CK 0063
High Courts06 Jun 2013
Lalan Paswan Vs Union of India and Others
Calcutta High Court · (2014) 141 FLR 327 : (2013) LabIC 3120
High Courts06 Jun 2013
Manik Paul Vs Coal India Limited and Others
Calcutta High Court · (2013) LabIC 3111
High Courts05 Jun 2013Dismissed
Mintu Sarkar Vs The State of West Bengal and Others
Calcutta High Court · (2013) 06 CAL CK 0065
Constitution of India, 1950 — Article 14
High Courts05 Jun 2013
Sri Subrata Sarkar Vs The United Bank of India and Others
Calcutta High Court · (2013) 06 CAL CK 0036
Registration Act, 1908 — Section 49Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(3)
High Courts05 Jun 2013
Sonali Biswas Vs The Union of India and Others
Calcutta High Court · (2013) 06 CAL CK 0035
High Courts04 Jun 2013Dismissed
Monalisa Das and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 06 CAL CK 0064
High Courts04 Jun 2013Dismissed
Chatterjee Petrochem (Mauritius) Co. and Another Vs Haldia Petrochemical Ltd. and Others
Calcutta High Court · (2013) 3 CALLT 1 : (2013) 5 CHN 218
Arbitration Act, 1940 — Section 11, 11(6)Arbitration and Conciliation Act, 1996 — Section 16, 2(e), 34, 44, 45Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 May 2013
Paharimata Industrial Development Limited and Another Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2013) 05 CAL CK 0055
Calcutta Municipal Corporation Act, 1980 — Section 400, 400(8), 401Constitution of India, 1950 — Article 226