High Courts27 Jun 2013
State of West Bengal Vs Central Calcutta Citizens Welfare Association
Calcutta High Court · (2013) 4 CHN 346
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 667 of 3,203
High Courts27 Jun 2013Disposed Off
Md. Imdadul Hoque Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 893
High Courts27 Jun 2013Disposed Off
Sri Narayan Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 896
High Courts27 Jun 2013
Santanu Ghosh and Others Vs The State Bank of India and Others
Calcutta High Court · (2014) 1 BC 323 : (2013) 3 CALLT 486 : (2013) 4 WBLR 919
High Courts27 Jun 2013
Rabindranath Ghosh Vs Bikash Kumar Biswas
Calcutta High Court · (2014) 1 CHN 578
High Courts26 Jun 2013Disposed Off
Anadi Nath Patra Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 879
High Courts26 Jun 2013Disposed Off
Sanjib Chatterjee Vs State and Others
Calcutta High Court · (2013) 4 WBLR 132
High Courts26 Jun 2013
Sudipta Ghosh Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 CALLT 618
High Courts26 Jun 2013
Tarapada Dhibar Vs Coal India Ltd. and Others
Calcutta High Court · (2013) 3 WBLR 783
High Courts26 Jun 2013
Ashraf Hossain Tarafdar Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 309
High Courts26 Jun 2013
R. Piyarilal Import and Export Limited Vs Sushil Kumar Bajaj
Calcutta High Court · (2013) 5 CHN 123 : (2013) 4 WBLR 192
High Courts25 Jun 2013Disposed Off
In Re: B.C. Sen International Ltd.
Calcutta High Court · (2014) 118 CLA 270
High Courts25 Jun 2013Allowed
Barik Mistry Vs The State of West Bengal
Calcutta High Court · (2013) 06 CAL CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 376, 493, 90
High Courts25 Jun 2013
Rukmini Properties Private Limited Vs Mira Ghosh and Others
Calcutta High Court · (2013) 5 CHN 309 : (2013) 3 WBLR 874
High Courts25 Jun 2013Disposed Off
Sumit Majumdar Vs Coal India Ltd. and Others
Calcutta High Court · (2013) 3 WBLR 654
High Courts24 Jun 2013
Shibalak Roy Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 954
High Courts24 Jun 2013
Shri Soumik Dutta Vs Union of India and Others
Calcutta High Court · (2013) 5 CHN 392 : (2013) 3 WBLR 785
High Courts24 Jun 2013
Tata Steel Limited and Another Vs The State of West Bengal and Others Camco Multi Metal Ltd. and Another Vs Joint Commissioner, Commercial Tax and Others
Calcutta High Court · (2013) 06 CAL CK 0034
Central Sales Tax Act, 1956 — Section 14, 15, 16, 17, 18Constitution of India, 1950 — Article 14, 145, 19, 19(1), 19(1)(g)Customs Act, 1962 — Section 15, 3
High Courts21 Jun 2013Allowed
Mohitosh Jana Vs State of West Bengal and Others
Calcutta High Court · (2013) 06 CAL CK 0070
West Bengal Primary Education Act, 1973 — Section 106, 60
High Courts21 Jun 2013Dismissed
E.P.M. Limited Workmen''s Union Vs State of West Bengal and Others
Calcutta High Court · (2013) 138 FLR 541