COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 665 of 3,203
Prapti Fashions Private Limited and Another Vs Manoj Kumar Gupta
Calcutta High Court · (2014) 2 CALLT 129 : (2013) 3 CALLT 612 : (2013) 4 CHN 366 : (2013) 55 PTC 234 : (2013) 3 WBLR 641
Sanjib Mallick and Another Vs The State of West Bengal
Calcutta High Court · (2013) 07 CAL CK 0067
Ranjit Kumar Das Vs Katwa Municipality and Others
Calcutta High Court · (2013) 3 CALLT 470 : (2013) 4 CHN 542 : (2013) 5 LLN 228
Pradip Atta and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 WBLR 856
Sri Subhadeep Chanda Vs Smt. Aditi Chanda nee Roy
Calcutta High Court · (2014) 1 CHN 350 : (2014) 1 WBLR 924
Usha Shaw Vs Union of India
Calcutta High Court · (2013) 3 ACC 512 : (2014) 1 CHN 393
Shyama Enclave Pvt. Ltd. Vs Central Bank of India
Calcutta High Court · (2014) 1 CHN 548
Rekha Tamang Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 547
Lumno Industries Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2014) 304 ELT 533 : (2014) 43 GST 271
Shyam Sel and Power Ltd. Vs W.B. Minerals Development and Rading Corporation Ltd. and Another
Calcutta High Court · (2014) 1 CHN 740 : (2013) 4 WBLR 186
The India Jute and Industries Limited Vs Mackinnon Mackenzie and Co. Ltd. and Others
Calcutta High Court · (2013) 3 CALLT 425 : (2013) 4 CHN 476 : (2013) 4 WBLR 122
Om Prakash Mishra Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 719
Smt. Debleena Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2013) 3 CHN 746 : (2013) 3 LLN 547
Rupa Modak Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 418
General Officer Commanding, Head Qtrs. Bengal Area Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 523 : (2014) 2 WBLR 886
GBM Manufacturing Pvt. Ltd. and Another Vs Indian Overseas Bank and Others
Calcutta High Court · (2013) 4 CHN 694 : (2013) 3 WBLR 649
Sri Dilip Kumar Palit Vs State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 91 : (2014) 2 CHN 434