COURT ARCHIVE

Calcutta High Court judgments

64,044 judgments · page 663 of 3,203

High Courts18 Jul 2013Disposed Off

Hewlett Packard India Sales P. Ltd. Vs Jalan Infotech P. Ltd.

Calcutta High Court · (2013) 179 CompCas 335 : (2013) 4 CompLJ 574

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Companies Act, 1956 — Section 433, 433(e), 434(1)(a), 439, 439(1)(b)Limitation Act, 1963 — Section 10, 11, 12, 13, 14, 14

High Courts18 Jul 2013

Medical Council of India Vs Dr. Sukarna Mukherjee and Others

Calcutta High Court · (2013) 3 WBLR 731

High Courts18 Jul 2013

Bidhan Nirman Pvt. Ltd. Vs State of West Bengal

Calcutta High Court · (2013) 5 CHN 6

High Courts17 Jul 2013Allowed

Branch Manager, State Bank of India and Another Vs Sri Suresh Ranjan Singh and Others

Calcutta High Court · (2014) 1 CHN 55

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(d)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4), 14, 17, 17(1), 18

High Courts17 Jul 2013Disposed Off

Pramatha Ranjan Mondal Vs State of West Bengal

Calcutta High Court · (2013) 5 CHN 264

High Courts17 Jul 2013

Universal Paper Mills Ltd. Vs Commissioner of Central Excise

Calcutta High Court · (2014) 304 ELT 79

High Courts17 Jul 2013Disposed Off

Smt. Sulagna Bhaduri and Others Vs State of West Bengal and Others

Calcutta High Court · (2014) 1 CHN 533

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11A, 17

High Courts17 Jul 2013Disposed Off

R.M. Packaging Private Limited Vs Regional Provident Fund Commissioner and Others

Calcutta High Court · (2014) LLR 314

High Courts17 Jul 2013Disposed Off

Satyajit Sarkar Vs State of West Bengal

Calcutta High Court · (2014) 2 CHN 96

High Courts16 Jul 2013Dismissed

District Inspector of Schools (SE) and Others Vs Abhijit Baidya and Others etc. etc.

Calcutta High Court · (2013) 3 CHN 711

High Courts16 Jul 2013

Falakata Industries Ltd. Vs Estate Officer, North Frontier Railway

Calcutta High Court · (2013) 4 CHN 538

High Courts16 Jul 2013Disposed Off

Soumen Pramanik and Another Vs Subhendu Pramanik and Others

Calcutta High Court · (2013) 07 CAL CK 0066

West Bengal Land Reforms Act, 1955 — Section 14, 8

High Courts16 Jul 2013Dismissed

Shuvrangshu Roy Vs Smt. Dipannita Roy (Guha)

Calcutta High Court · (2013) 07 CAL CK 0025

Hindu Marriage Act, 1955 — Section 13(1)(ia), 13(1)(ib), 24

High Courts15 Jul 2013

Shri K.A. Karthikeyan Vs The Union of India and Others

Calcutta High Court · (2013) 4 CHN 394 : (2013) 4 WBLR 544

High Courts12 Jul 2013Dismissed

Food Corporation of India Workers'' Union Vs The Registrar of Trade Unions and Others

Calcutta High Court · (2014) 1 CALLT 37 : (2013) 4 CHN 402 : (2014) 141 FLR 333

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3Constitution of India, 1950 — Article 226, 227Trade Unions Act, 1926 — Section 11, 27

High Courts12 Jul 2013Allowed

Sri Aswini Kumar Maity Vs Sri Amar Nath De and Others

Calcutta High Court · (2013) 07 CAL CK 0119

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Evidence Act, 1872 — Section 65

High Courts12 Jul 2013Allowed

The Andaman and Nicobar Administration and Others Vs Shri Newazesh Ali and Another

Calcutta High Court · (2013) 4 CHN 388 : (2013) 4 WBLR 119

High Courts12 Jul 2013Dismissed

Castron Technologies Ltd. Vs Castron Mining Ltd.

Calcutta High Court · (2013) 3 CALLT 592 : (2013) 5 CHN 553 : (2013) 116 CLA 322 : (2013) 179 CompCas 311 : (2013) 4 CompLJ 555 : (2014) 2 WBLR 602

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Companies Act, 1956 — Section 391, 391(1), 391(1)(a), 391(2), 392

High Courts12 Jul 2013Disposed Off

Smt. Jharna Ghosh Vs State of West Bengal and Another

Calcutta High Court · (2013) 07 CAL CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482

High Courts12 Jul 2013Disposed Off

Shyamal Sen Vs State of West Bengal

Calcutta High Court · (2013) 5 CHN 126