High Courts22 Jul 2013
Ram Prasad Tamang Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0133
COURT ARCHIVE
Calcutta High Court judgments
64,044 judgments · page 662 of 3,203
High Courts22 Jul 2013Allowed
Sephali Biswas Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0125
High Courts22 Jul 2013
Badal Ch. Maity Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0118
High Courts22 Jul 2013Dismissed
Smt. Puspa Dey and Others Vs Jayanta Kumar Dey and Others
Calcutta High Court · (2014) 2 WBLR 185
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts22 Jul 2013
Susovan Panda Vs The Chairman, UCO Bank and Others
Calcutta High Court · (2014) 1 WBLR 714
High Courts22 Jul 2013Allowed
Asit Kumar Biswas Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0074
High Courts22 Jul 2013Dismissed
Smt. Angur Bala Ghosh and Others Vs Sri Sri Gopal Jew Thakur and Others
Calcutta High Court · (2014) 1 WBLR 981
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Jul 2013Dismissed
In Re: Sushil Sarkar
Calcutta High Court · (2013) 07 CAL CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 311
High Courts22 Jul 2013
Smt. Krishna Sarkar Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0060
High Courts22 Jul 2013Allowed
Passolam Bhutia (Lepcha) Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0056
High Courts22 Jul 2013
Tarapada Dhibar Vs Coal India Limited and Others
Calcutta High Court · (2013) 4 CHN 161 : (2013) LabIC 3540 : (2014) 1 LLN 620
High Courts22 Jul 2013
Bharati Choudhuri Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0038
High Courts22 Jul 2013Disposed Off
Uday Kumar Atarthy Vs State of West Bengal
Calcutta High Court · (2013) 4 CHN 507
High Courts22 Jul 2013
Menaka Sahoo Vs State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0011
High Courts19 Jul 2013Disposed Off
Belgharia Burashibtala Debayatan Sangrakshan Samity and Another Vs Kamarhati Municipality and Others
Calcutta High Court · (2014) 2 WBLR 193
High Courts19 Jul 2013
Swapan Biswas and Others Vs The State of West Bengal and Others
Calcutta High Court · (2013) 07 CAL CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313Penal Code, 1860 (IPC) — Section 107, 306, 309, 498A
High Courts19 Jul 2013Dismissed
Shri Debashis Bose Vs S.R.P. Construction Pvt. Ltd. and Another
Calcutta High Court · (2013) 4 CALLT 601 : (2014) 1 WBLR 985
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(2), Order 7 Rule 11, Order 7 Rule 11(a), Order 7 Rule 11(d), 26(2)
High Courts19 Jul 2013
Jayanti Basak Vs The State of West Bengal and Others
Calcutta High Court · (2013) 4 CALLT 343 : (2013) LabIC 3790
High Courts19 Jul 2013
Bajrul Islam Vs The State of West Bengal and Others
Calcutta High Court · (2013) 3 CALLT 476 : (2013) 4 CHN 468
High Courts18 Jul 2013Disposed Off
Mousumi Banerjee Vs State of West Bengal
Calcutta High Court · (2014) 1 CHN 590